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Rajasthan High Court judgments

44,813 judgments · page 417 of 2,241

High Courts13 Mar 2019Allowed

Smt Savita Vs State And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0133

Indian Penal Code, 1860 — Section 376, 376(2)(dha), 377, 342Rajasthan Prisoners Release On Parole Rules, 1958 — Rule 9
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High Courts13 Mar 2019Partly Allowed

Tarachand Vs Ramkishan And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0131

Motor Vehicles Act, 1988 — Section 2(15), 2(16), 2(17), 2(21), 2(23), 2(24), 2(48), 3, 10, 10(2), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 173
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High Courts12 Mar 2019Allowed

Prithvi Raj Vs State Of Rajasthan

Rajasthan High Court · (2019) 03 RAJ CK 0118

Code Of Criminal Procedure, 1973 — Section 451, 457, 482Mines And Minerals (Development And Regulation) Act, 1957 — Section 15, 21(1)Rajasthan Minor Mineral Concession Rules, 1986 — Rule 48, 48(4), 48(5), 48(6), 48(7)
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High Courts12 Mar 2019Allowed

Amritpal Vs State Of Rajasthan

Rajasthan High Court · (2019) 03 RAJ CK 0117

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 366, 376
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