High Courts13 Mar 2019Allowed

Parvezshah Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0141

Indian Penal Code, 1860 — Section 121 , 122 , 123 , 124 , 125 , 126 , 127 , 128 , 129 , 130, 216A, 224, 225, 231, 232, 303, 311, 328, 332, 333, 376, 377, 383, 392 , 393 , 394 , 395 , 396 , 397 , 398 , 399 , 400 , 401 , 402, 435 , 436 , 437 , 438 , 439 , 440, 460Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3, 3(a), 3(b), 3(c), 3(d), 3(e), 3(f), 3(g), 3(h), 3(i), 3(j), 3(k), 3(l), 3(m), 4Rajasthan Prisoners Release On Parole Rules, 1958 — Rule 14
High Courts13 Mar 2019Disposed Off

Shanker Lal Vs State And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0137

Code Of Criminal Procedure, 1973 — Section 91, 227, 228, 239, 240, 482Indian Penal Code, 1860 — Section 120B, 363, 376Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 17
High Courts13 Mar 2019Allowed

Gauri Shankar Bhandari Vs State Of Rajasthan

Rajasthan High Court · (2019) 03 RAJ CK 0134

Code Of Criminal Procedure, 1973 — Section 122, 427, 427(1), 427(2), 482Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 395