High Courts11 Mar 2019Allowed
Narendra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0112
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 418 of 2,241
High Courts11 Mar 2019Allowed
Kundan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0111
Rajasthan Prisoners Released On Parole Rules, 1958 — Rule 9
High Courts11 Mar 2019Disposed Off
Smt Sunita And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0110
Code Of Criminal Procedure, 1973 — Section 125, 125(1), 125(4)
High Courts11 Mar 2019Allowed
Raju Ram Kadwasra @ Raju Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0109
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 376, 419, 452Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4
High Courts11 Mar 2019Dismissed
Dharmendra Singh @ Kaku Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0108
Indian Penal Code, 1860 — Section 201, 302, 397Evidence Act, 1872 — Section 27, 106Arms Act, 1959 — Section 3, 25, 25(1)B(IV)
High Courts11 Mar 2019Dismissed
Indra Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0107
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 302
High Courts11 Mar 2019Dismissed
Pushpa And Ors Vs Yogendra Dhakad And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0106
Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(d)Urban Improvement Act, 1959 — Section 73(9)
High Courts11 Mar 2019Dismissed
Chaini Devi And Ors Vs General Public And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0105
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1rInsurance Act, 1938 — Section 38, 39, 39(6), 39(7)Indian Succession Act, 1925 — Section 372
High Courts11 Mar 2019Dismissed
Sampat Ram Vs Mishri Lal And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0104
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166, 173Code Of Civil Procedure, 1908 — Order 22 Rule 4
High Courts11 Mar 2019Dismissed
United India Insurance Company Limited Vs Heera Lal And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0103
Motor Vehicles Act, 1988 — Section 166, 168
High Courts08 Mar 2019Disposed Off
Chena Ram Vs State
Rajasthan High Court · (2019) 03 RAJ CK 0102
Indian Penal Code, 1860 — Section 120B, 302Code Of Criminal Procedure, 1973 — Section 389
High Courts08 Mar 2019Dismissed
Manish Chandak Vs Pukhraj And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0101
High Courts08 Mar 2019Dismissed
Indira Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0100
Limitation Act, 1963 — Section 5
High Courts08 Mar 2019Disposed Off
Rajendra Bala Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0099
High Courts08 Mar 2019Disposed Off
Janhit Sewa Sansthan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0098
Rajasthan Transparency in Public Procurement Act, 2012 — Section 38
High Courts08 Mar 2019Disposed Off
Ram Laxman Nagar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0097
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts08 Mar 2019Dismissed
Kesaram Lakhara Vs Additional District Collector, Sirohi And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0096
Panchayati Raj Rules, 1996 — Rule 163, 163(4)
High Courts08 Mar 2019Dismissed
Ashok Kumar Jindal Vs Rent Tribunal, Jodhpur And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0095
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 6 Rule 18Constitution Of India, 1950 — Article 227
High Courts08 Mar 2019Disposed Off
Bhuvnesh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0094
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts08 Mar 2019Disposed Off
Paras Kumari Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0093
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21