High Courts25 Mar 2019Allowed
Reshma Ram Hooda S/o Sh. Bana Ram Hooda Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0024
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 414 of 2,241
High Courts25 Mar 2019Dismissed
Shyam Singh Ranawat Vs Jaipur Vidhyut Vitaran Nigam Limited And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0023
High Courts25 Mar 2019
Kamlesh Kalasua S/o Laxman Kalasua And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0022
Right Of Children To Free And Compulsory Education Act, 2009 — Section 23(1)
High Courts25 Mar 2019Dismissed
Vinod Kumar S/o Ram Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0021
High Courts25 Mar 2019Disposed Off
Om Prakash Meghwal S/o Sh. Nathu Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0020
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 Mar 2019Disposed Off
Satish Parihar S/o Madan Lal Parihar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0019
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts25 Mar 2019
Shwet Shilp Industries Vs RIICO Ltd. & Anr.
Rajasthan High Court · (2019) 03 RAJ CK 0018
Constitution Of India, 1950 — Article 19, 21
High Courts25 Mar 2019
Vinayak Febtax And Ors Vs Riico Ltd. & Anr
Rajasthan High Court · (2019) 03 RAJ CK 0017
Constitution Of India, 1950 — Article 14, 19, 21
High Courts25 Mar 2019Disposed Off
Rishinarayan S/o Ramnarayan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0016
Indian Penal Code, 1860 — Section 320, 467, 468, 471, 120BCode Of Criminal Procedure, 1973 — Section 482
High Courts25 Mar 2019Allowed
Askar Ali @ Asgar S/o Sajbare Khan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 302, 364, 365, 498AIndian Evidence Act, 1872 — Section 27, 65B
High Courts25 Mar 2019Allowed
Maisars Kalma Construction Company Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0014
Arbitration And Conciliation Act, 1996 — Section 11(6A), 12, 14, 15
High Courts15 Mar 2019Dismissed
C.I.T. Central, Jaipur Vs Prakash Azad
Rajasthan High Court · (2019) 03 RAJ CK 0184
High Courts15 Mar 2019Dismissed
C.I.T. Central, Jaipur Vs Bharat Kumar Azad
Rajasthan High Court · (2019) 03 RAJ CK 0183
High Courts15 Mar 2019
Saadul Singh @ Sardulsingh Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0182
Code Of Criminal Procedure, 1973 — Section 389
High Courts15 Mar 2019Dismissed
Dinesh Paliwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0181
Rajasthan Panchayati Raj Act, 1994 — Section 38, 38(4)Panchayati Raj Rules, 1996 — Rule 22
High Courts15 Mar 2019Disposed Off
Karam Singh And Ors Vs Bhoopram
Rajasthan High Court · (2019) 03 RAJ CK 0180
Code Of Civil Procedure, 1908 — Order 21 Rule 58
High Courts15 Mar 2019Allowed
Sita Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0179
High Courts15 Mar 2019Disposed Off
Smt. Leela Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0178
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts15 Mar 2019Dismissed
Laxminarain Nagori Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0177
High Courts15 Mar 2019Disposed Off
Suman Kanwar Vs Rambharosi
Rajasthan High Court · (2019) 03 RAJ CK 0176
Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 86, 87