COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 413 of 2,241

High Courts02 Apr 2019Allowed

Anita And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 04 RAJ CK 0006

Rajasthan Municipalities Act, 2009 — Section 335, 337, 337(2), 337(6)Rajasthan Municipalities Act, 1959 — Section 88Rajasthan Municipalities (Safai Employees Service) Rules, 2012 — Rule 9, 9A

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High Courts02 Apr 2019Disposed Off

Atul Vyas And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 04 RAJ CK 0005

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts01 Apr 2019Disposed Off

Soda Ram @ Sodha Ram S/o Faglu Ram And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 04 RAJ CK 0003

Indian Penal Code, 1860 — Section 148, 149, 302, 364Code Of Criminal Procedure, 1973 — Section 107, 116(3), 389

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High Courts01 Apr 2019Disposed Off

Richhpal Giri S/o Perm Giri And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 04 RAJ CK 0002

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High Courts01 Apr 2019Allowed

Avtar Singh @ Gopi S/o Shri Ramkishan Jat And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 04 RAJ CK 0001

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973— Section 439

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High Courts27 Mar 2019Disposed Off

Hari Prasad S/o Shri Shanker Lal And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0007

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts27 Mar 2019Disposed Off

Nand Lal Meena S/o Sh. Laxman Lal Meena And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0006

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts27 Mar 2019Disposed Off

Raj Kumar S/o Narayan Das And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0005

Constitution Of India, 1950 — Article 226

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High Courts27 Mar 2019Disposed Off

Shilpa Rathal Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0004

Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21

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High Courts27 Mar 2019

Farukh S/o Fuse Kha Vs State Of Rajasthan

Rajasthan High Court · (2019) 03 RAJ CK 0003

Indian Penal Code, 1860 — Section 379Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12

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High Courts27 Mar 2019

Shanker Lal Vs Nand Kishore Chouhan And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0002

Motor Vehicles Act, 1988 — Section 166, 168, 173

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High Courts27 Mar 2019

Ashok Kumar Vs Rajkumar @ Raju And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0001

Motor Vehicles Act, 1988 — Section 166, 168, 173

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High Courts26 Mar 2019Disposed Off

Pawan Kumar S/o Sh. Fakka Rai And Ors Vs State Through PP

Rajasthan High Court · (2019) 03 RAJ CK 0013

Code Of Criminal Procedure, 1973 — Section 100(3), 100(4), 389Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37, 50

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High Courts26 Mar 2019

Dala Ram S/o Shri Savaji Vs State, Through Pp

Rajasthan High Court · (2019) 03 RAJ CK 0012

Code Of Criminal Procedure, 1973 — Section 389

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High Courts26 Mar 2019

Ugrasen S/o Sh. Ram Lal Vs State, Through PP

Rajasthan High Court · (2019) 03 RAJ CK 0011

Code Of Criminal Procedure, 1973 — Section 148, 149, 307, 447, 459, 389Indian Penal Code, 1860 — Section 307

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High Courts26 Mar 2019

Smt Shanti Bai W/o Sh. Shobha Vs UOI, Central Narcotic Bureau

Rajasthan High Court · (2019) 03 RAJ CK 0010

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 37Code Of Criminal Procedure, 1973 — Section 389

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High Courts26 Mar 2019Disposed Off

National Highways Authority Of India And Ors Vs M/s Amar Granites Pvt. Ltd And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0009

National Highways Act, 1956 — Section 3A, 3A(1), 3C, 3C(1), 3D, 3D(1), 3G(2)(1), 3G, 3G(2), 3G(5), 3G(7), 3H(4), 30Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959 — Rule 3A, 5, 7, 9Constitution Of India, 1950 — Article 226, 300A

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High Courts26 Mar 2019

Mamta Yadav W/o Shri Vinod Yadav And Ors Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0008

Rajasthan State And Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1999 — Rule 9, 15Constitution Of India, 1950 — Article 32, 136, 226, 227

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High Courts25 Mar 2019Disposed Off

Atul Thakre S/o Nandlal Thakre Vs State Of Rajasthan

Rajasthan High Court · (2019) 03 RAJ CK 0026

Indian Penal Code, 1860 — Section 325Code Of Criminal Procedure, 1973 — Section 389

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High Courts25 Mar 2019Dismissed

Rahul Pareek S/o Shri Nand Lal Pareek Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 03 RAJ CK 0025

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