High Courts09 Apr 2019Dismissed
Union Of India And Ors Vs Jai Singh Sankhla
Rajasthan High Court · (2019) 04 RAJ CK 0066
Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 412 of 2,241
High Courts09 Apr 2019Allowed
Gopal Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0065
Indian Penal Code, 1860 — Section 380, 457Juvenile Justice Act, 2015 — Section 12
High Courts09 Apr 2019Disposed off
Gajanand And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0064
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 470, 472
High Courts09 Apr 2019Allowed
Mukesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0063
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Apr 2019Disposed Off
Chena Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0022
Constitution Of India, 1950 — Article 226
High Courts05 Apr 2019Disposed Off
Rajkumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0021
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts05 Apr 2019Allowed
Tilokaram Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0020
Indian Penal Code, 1860 — Section 323, 395Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts05 Apr 2019Allowed
Parvej Khan Vs UOI
Rajasthan High Court · (2019) 04 RAJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 307, 323, 458Arms Act, 1959 — Section 3, 25
High Courts05 Apr 2019Allowed
Vinod Kumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 374(2), 437AIndian Penal Code, 1860 — Section 304B, 498AEvidence Act, 1872 — Section 113B
High Courts05 Apr 2019Dismissed
Bajrang Kumar Vs Akhil Bhartiya Marwari Maid Kshatriya Swarnkar Sabha
Rajasthan High Court · (2019) 04 RAJ CK 0017
Code Of Civil Procedure, 1908 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 27, Order 41 Rule 27(b)(1)
High Courts04 Apr 2019Disposed Off
N.K. Daga Vs Union Of India
Rajasthan High Court · (2019) 04 RAJ CK 0016
High Courts04 Apr 2019Allowed
Baggaram S/o Lembarram And Ors Vs State And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0015
Indian Penal Code, 1860 — Section 120B, 402, 409Rajasthan Public Examination ( Prevention Of unfairness) Act, 1992 — Section 3, 4, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts03 Apr 2019Disposed Off
Jubeda Vs State
Rajasthan High Court · (2019) 04 RAJ CK 0014
Indian Penal Code, 1860 — Section 304BCode Of Criminal Procedure, 1973 — Section 389
High Courts03 Apr 2019Disposed Off
Jetha Ram & Ors. Vs Rajasthan High Court & Anr
Rajasthan High Court · (2019) 04 RAJ CK 0013
State Government promulgated the Rajasthan Civil Services (Revised Pay) Rules, 2017 — Rule 9, 11, 11(1), 11(7), 14, 15Constitution Of India, 1950 — Article 14, 309
High Courts03 Apr 2019Dismissed
Hindusthan Zinc Ltd And Ors Vs Industrial Tribunal cum Labour Court And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0012
Industrial Disputes Act, 1947 — Section 9A, 12, 12(3), 18Rajasthan Industrial Disputes Rules, 1958 — Rule 16(6), 34Industrial Disputes (Central) Rules, 1957 — Section 34
High Courts03 Apr 2019Dismissed
Gitanjali Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0011
Indian Penal Code, 1860 — Section 121, 122, 123, 124, 125, 126, 127, 128, 129, 130, 216A, 224, 225, 231, 232, 303, 311, 328, 333, 376, 377, 383, 392, 393, 394, 395, 396, 397, 398, 399, 400, 401, 402, 435, 436, 437, 438, 439, 440, 460Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3(f), 3(g)(f), 4
High Courts03 Apr 2019Dismissed
Arjun Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0010
Indian Penal Code, 1860 — Section 34, 394Code Of Criminal Procedure, 1973 — Section 437(6), 439
High Courts03 Apr 2019Allowed
Sonu @ Irshad Ali Vs State
Rajasthan High Court · (2019) 04 RAJ CK 0009
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(v)(2), 14A(2)Indian Penal Code, 1860 — Section 376Information Technology Act, 2000 — Section 66E
High Courts03 Apr 2019Allowed
Narendra Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0008
Code Of Criminal Procedure, 1973 — Section 161, 313, 319, 374(2)Indian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27, 134
High Courts02 Apr 2019Allowed
Ambuja Cements Limited Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0007
Mines And Mineral (Development And Regulation Act), 1957 — Section 30High Court Of Judicature for Rajasthan Rules, 1952 — Rule 134Constitution Of India, 1950 — Article 14, 19(1)(g), 226