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Rajasthan High Court judgments

44,813 judgments · page 410 of 2,241

High Courts12 Apr 2019Dismissed

Umesh Jhamb Vs Smt. Parkash Rani

Rajasthan High Court · (2019) 04 RAJ CK 0030

Rajasthan Rent Control Act, 2001 — Section 18(2), 21Code Of Civil Procedure, 1908 — Section 153, Order 7 Rule 11, Order 41 Rule 27Court-Fees Act, 1870 — Section 11
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High Courts12 Apr 2019

Rambas Vs State

Rajasthan High Court · (2019) 04 RAJ CK 0027

Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 439
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High Courts12 Apr 2019Allowed

Deva Ram And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 04 RAJ CK 0026

Protection Of Children from Sexual Offices Act, 2012 — Section 3, 4, 5(G), 342, 376(D)Protection Of Children’s Rights Act, 2005 — Section 3, 4, 5(G), 342, 376(D)Information Technology Act, 2000 — Section 67(A)
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High Courts12 Apr 2019Allowed

Hanuman Vs State

Rajasthan High Court · (2019) 04 RAJ CK 0024

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 14A(2)Indian Penal Code, 1860 — Section 376D, 376(2)(K)(L)
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High Courts11 Apr 2019Dismissed

Hitesh Kumar Sharma Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 04 RAJ CK 0044

Rajasthan Panchayati Raj Rules, 1996 — Rule 265Rajasthan Scheduled Areas Subordinate, Ministerial And Class-IV Service (Recruitment And Other Service Conditions) Rules, 2014 — Rule 14
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High Courts11 Apr 2019Allowed

Pappu @ Prem Chand @ Prem Prakash Vs State

Rajasthan High Court · (2019) 04 RAJ CK 0041

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 27
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High Courts11 Apr 2019Allowed

Abu Singh And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 04 RAJ CK 0039

Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2), 437AIndian Penal Code, 1860 — Section 34, 302, 323, 342Evidence Act, 1872 — Section 27, 134
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