High Courts16 Apr 2019Disposed off
Bhalla Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0086
Rajasthan Panchayati Raj Act, 1953 — Section 97
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 409 of 2,241
High Courts16 Apr 2019Dismissed
M/s. Rana Marble And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0085
Mines And Minerals (Development & Regulation) Act, 1957 — Section 3, 10A(c), 15, 15(1)Rajasthan Minor Mineral Concession Rules, 2017 — Rule 3, 4, 5, 5(1), 5(2), 5(2A), 5(4), 16(2), 16(3), 16(4), 16(5), 17, 89Rajasthan Minor Mineral Concession Rules, 1986 — Rule 3, 4(10), 5, 7(3), 8, 8(1), 11, 11(1)
High Courts16 Apr 2019Disposed off
Sushma Bhati And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0084
High Courts16 Apr 2019Dismissed
Om Prakash Soni Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0083
Code Of Criminal Procedure, 1973 — Section 91, 311, 482Negotiable Instruments Act, 1881 — Section 138
High Courts16 Apr 2019Dismissed
Aadil Ansari Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0082
Indian Penal Code, 1860 — Section 120, 212, 471, 489B, 489CUnlawful Activities (Prevention) Act, 1967 — Section 16, 18, 19, 20, 43D, 43D(5)Explosives Act, 1884 — Section 3, 4, 5
High Courts16 Apr 2019Disposed off
Pukhraj Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0077
Rajasthan Panchayati Raj Act, 1953 — Section 97
High Courts15 Apr 2019Disposed off
Mangilal And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0081
High Courts15 Apr 2019Disposed off
Ravindra Singh Yadav Vs Registrar
Rajasthan High Court · (2019) 04 RAJ CK 0080
High Courts15 Apr 2019Disposed off
Dahar Prajapat And Ors Vs Registrar And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0079
High Courts15 Apr 2019Disposed off
Ramchandra Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0078
Rajasthan Panchayati Raj Act, 1953 — Section 97
High Courts15 Apr 2019Dismissed
Management Committee And Ors Vs Rajasthan Non Government Educational Institution Tribunal And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0076
Rajasthan NonGovernment Educational Institutions Act, 1989 — Section 18Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid And Other Service Conditions etc.) Rules, 1993 — Rule 39
High Courts15 Apr 2019Allowed
Shiv Puri Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0075
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 326
High Courts15 Apr 2019Disposed off
Davendra Singh Ranawat Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0074
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts15 Apr 2019
Thana Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0073
Rajasthan Rent Control Act, 2001 — Section 3(viii)Constitution Of India, 1950 — Article 14
High Courts15 Apr 2019Allowed
Chain Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0072
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 302
High Courts15 Apr 2019
Smt. Durga Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304, 307Juvenile Justice (Care And protection Of Children) Act, 2015 — Section 2, 3, 10, 14, 15, 15(3), 18(3), 19(3), 46, 49, 101(2), 107(2)
High Courts15 Apr 2019Allowed
Dabaram And Ors Vs State
Rajasthan High Court · (2019) 04 RAJ CK 0070
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 428Indian Penal Code, 1860 — Section 34, 149, 302, 304
High Courts15 Apr 2019
Subhan Khan Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0069
Code Of Criminal Procedure, 1973 — Section 313, 357, 357A, 357A(2), 374(2)Indian Penal Code, 1860 — Section 300, 302, 304, 307, 309, 323, 324, 326Evidence Act, 1872 — Section 27
High Courts12 Apr 2019Disposed off
Pradeep Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0032
High Courts12 Apr 2019Disposed off
M/s. Maharaja Enclave Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0031
Rajasthan Stamp Act, 1998 — Section 2(xi), 3, 21, 51(3), 65(1)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17(2)Indian Stamp Act, 1899 — Section 47A, 47A(1)