High Courts26 Apr 2019Allowed
Kishnaram Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0126
Rajasthan Panchayat Raj Act, 1994 — Section 97
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 407 of 2,241
High Courts26 Apr 2019Dismissed
Shiv Narayan Bhadu Vs Appellate Rent Tribunal And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0125
Rajasthan Rent Control Act, 2001 — Section 19(9)Code Of Civil Procedure, 1908 — Order 1 Rule 10Constitution Of India, 1950 — Article 226, 227
High Courts26 Apr 2019Dismissed
Saraswati Marble Vs Union Of India And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0124
Central Excise Act, 1944 — Section 11A, 11A(1), 11AB, 11AC, 11B, 35, 35B, 35E, 35G, 35K, 35K(1), 35M, 35M(3)Constitution Of India, 1950 — Article 226, 227
High Courts26 Apr 2019Allowed
Alladita And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0123
Code Of Criminal Procedure, 1973 — Section 397(1)
High Courts26 Apr 2019Allowed
Hakim Khan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0122
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Apr 2019Allowed
Dungar @ Kailash And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0121
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Apr 2019Dismissed
Anil Bamaniya Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0120
High Courts25 Apr 2019Allowed
Lrs Of Babu Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0119
Panchayati Raj Act, 1994 — Section 97
High Courts25 Apr 2019Disposed off
Hadman Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0118
Panchayati Raj Act, 1994 — Section 97
High Courts25 Apr 2019Disposed off
Shyam Lal Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0117
High Courts25 Apr 2019Disposed off
Deepa Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0116
Panchayati Raj Act, 1994 — Section 97
High Courts25 Apr 2019Disposed off
Tulsa Kanwar Devra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0115
High Courts25 Apr 2019Disposed off
Hira Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0114
Panchayati Raj Act, 1994 — Section 97
High Courts25 Apr 2019Disposed off
Sunil Kumar Khatod Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0113
High Courts25 Apr 2019Disposed off
Chauhan Ravindra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0112
High Courts25 Apr 2019Allowed
Smt Jarina Bano Vs State And Ors
Rajasthan High Court · (2019) 04 RAJ CK 0111
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341
High Courts25 Apr 2019Allowed
Manpreet Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0110
Indian Penal Code, 1860 — Section 34, 323, 392Arms Act, 1959 — Section 27Juvenile Justice Act, 2015 — Section 12
High Courts25 Apr 2019Dismissed
Koushal Kumar Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0109
Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Apr 2019Allowed
Chutra Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0108
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 439
High Courts25 Apr 2019Allowed
Ganesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 04 RAJ CK 0107
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439