High Courts02 May 2019Allowed

Praveen Vs State Of Rajasthan

Rajasthan High Court · (2019) 05 RAJ CK 0015

Indian Penal Code, 1860 — Section 344, 363, 366(ka), 376(2)(dha)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(tha), 6Code Of Criminal Procedure, 1973 — Section 161, 164, 439
High Courts01 May 2019

Dinesh Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 05 RAJ CK 0013

Indian Penal Code, 1860 — Section 344, 363, 366, 376(2)(F), 376(2)(N)Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 5(L), 5(N), 6Code Of Criminal Procedure, 1973 — Section 437A
High Courts01 May 2019Dismissed

Shankerlal Vs Board Of Revenue And Ors

Rajasthan High Court · (2019) 05 RAJ CK 0007

Rajasthan Land Revenue Act, 1956 — Section 75, 76Rajasthan Land Revenue (Allotment Of Land for Agricultural Purposes) Rules, 1970 — Rule 14(4)Constitution Of India, 1950 — Article 227
High Courts01 May 2019Allowed

Chhotu Singh Vs State Of Rajasthan

Rajasthan High Court · (2019) 05 RAJ CK 0002

Indian Penal Code, 1860 — Section 313, 376, 506Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 439
High Courts01 May 2019Allowed

Hari Ram And Ors Vs State Of Rajasthan

Rajasthan High Court · (2019) 05 RAJ CK 0001

Indian Penal Code, 1860 — Section 34, 147, 149, 302, 323, 342, 447Code Of Criminal Procedure, 1973 — Section 107, 313, 319, 374(2), 437AEvidence Act, 1872 — Section 27