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Rajasthan High Court judgments

44,813 judgments · page 408 of 2,241

High Courts25 Apr 2019Disposed off

Kalu Ram Vs Anju Bala

Rajasthan High Court · (2019) 04 RAJ CK 0105

Code Of Civil Procedure, 1908 — Section 115, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13Limitation Act, 1963 — Section 5
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High Courts24 Apr 2019Allowed

Heem Singh Vs State Of Rajasthan And Ors

Rajasthan High Court · (2019) 04 RAJ CK 0103

Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958 — Rule 11A, 14(i), 14(ii), 14(iii), 14(iv), 14(v), 14(vi), 14(vii), 16, 16(6), 16(6)(a), 16(6)(c), 16(6)(d), 16(6)(B)(a), 16(7), 16(8), 16(9), 18
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High Courts24 Apr 2019Dismissed

State Of Rajasthan Vs Lakhan Singh And Ors

Rajasthan High Court · (2019) 04 RAJ CK 0097

Indian Penal Code, 1860 — Section 34, 143, 302, 342, 343Code Of Criminal Procedure, 1973 — Section 107 , 108 , 109 , 110 , 111 , 112 , 113 , 114 , 115, 116, 151, 313
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High Courts24 Apr 2019Partly Allowed

Khemaram Vs State Of Rajasthan

Rajasthan High Court · (2019) 04 RAJ CK 0096

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 304B, 304B(2), 306, 498A
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High Courts24 Apr 2019Allowed

Bhatta Ram Vs State Of Rajasthan

Rajasthan High Court · (2019) 04 RAJ CK 0095

Code Of Criminal Procedure, 1973 — Section 313, 357A, 374(2), 437AIndian Penal Code, 1860 — Section 34, 302Evidence Act, 1872 — Section 27
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High Courts23 Apr 2019Dismissed

Gayad Ram Vs Pratap Singh Bhati And Ors

Rajasthan High Court · (2019) 04 RAJ CK 0091

Rajasthan Panchayati Raj Election Act, 1994 — Section 43Code Of Civil Procedure, 1908 — Section 82, 148, 151, Order 6 Rule 15, Order 6 Rule 16, Order 6 Rule 17, Order 7 Rule 10, Order 7 Rule 11, Order 8 Rule 1A(3), Order 14 Rule 5Representation Of the People Act, 1951 — Section 31, 81, 83, 83(1)(a), 83(1)(b), 83(1)(c), 86, 123(1)(b), 123(2)(b)
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High Courts23 Apr 2019Dismissed

Prem Singh And Ors Vs Amari Devi And Ors

Rajasthan High Court · (2019) 04 RAJ CK 0090

Code Of Civil Procedure, 1908 — Section 115, 151, Order 10 Rule 2, Order 14 Rule 1, Order 21 Rule 35, Order 21 Rules 58, Order 21 Rules 97, Order 21 Rules 97(1), Order 21 Rules 97(2), Order 21 Rules 98, Order 21 Rules 98(1), Order 21 Rules 98(2), Order 21 Rules 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 105Constitution Of India, 1950 — Article 226, 227
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