High Courts15 Mar 2019Allowed
Satnam Singh Vs Motor Accidental Claim Tribunal-I, Jodhpur
Rajasthan High Court · (2019) 03 RAJ CK 0175
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 415 of 2,241
High Courts15 Mar 2019Dismissed
Azad Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0174
Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 14, 32
High Courts15 Mar 2019Dismissed
Ritu Rawal Vs State Of Rajasthan Aand Ors
Rajasthan High Court · (2019) 03 RAJ CK 0173
Rajasthan Panchayati Raj Rules, 1996 — Rule 226
High Courts15 Mar 2019Disposed Off
Naresh Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0172
High Courts15 Mar 2019Dismissed
Ganpati And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0171
High Courts15 Mar 2019Allowed
Ummed Singh @ Ummediya Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0169
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(R)(S), 3(1)(B)(I), 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 323, 376(1), 452, 511
High Courts15 Mar 2019Allowed
Ram Singh And Ors Vs State
Rajasthan High Court · (2019) 03 RAJ CK 0168
Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 34, 120B, 302, 307
High Courts14 Mar 2019Disposed Off
Shambhu @ Shambhudiya Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0167
Indian Penal Code, 1860 — Section 396, 412Code Of Criminal Procedure, 1973 — Section 389
High Courts14 Mar 2019Allowed
Om Prakash Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0166
High Courts14 Mar 2019Disposed Off
Tarun Choudhary And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0165
High Courts14 Mar 2019Dismissed
Mohammed Farukh Mehar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0164
Constitution Of India, 1950 — Article 14
High Courts14 Mar 2019Dismissed
Dhapi Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0163
High Courts14 Mar 2019Disposed Off
Hira Lal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0162
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts14 Mar 2019Disposed Off
Gazala Ameen Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0161
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts14 Mar 2019Disposed Off
Harimohan Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0160
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts14 Mar 2019Dismissed
Dharmendra Mathur Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0159
High Courts14 Mar 2019Allowed
Lrs Of Shyam Sunder Sharma (Deceased) And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0158
High Courts14 Mar 2019Allowed
Ashok Kumar Sharma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0157
Rajasthan Pension Rules, 1996 — Rule 24, 25(2), 26
High Courts14 Mar 2019Disposed Off
Amit Nagar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0156
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts14 Mar 2019Disposed Off
Jabara Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0155
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21