High Courts01 Mar 2019Disposed Off
Mukesh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0032
Juvenile Justice (Care & Protection Of Children) Act, 2015 — Section 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 422 of 2,241
High Courts01 Mar 2019Allowed
Mohan Lal And Ors Vs State And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts01 Mar 2019Allowed
Bhoma Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0030
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2), 437A
High Courts01 Mar 2019Allowed
Kanti Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 03 RAJ CK 0029
Indian Penal Code, 1860 — Section 323, 341, 376(2)(i)Code Of Criminal Procedure, 1973 — Section 437A
High Courts01 Mar 2019Dismissed
Oriental Insurance Company Limited Vs Jitendra Singh And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0028
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts01 Mar 2019Allowed
Manohar Lal Vs Jamni And Ors
Rajasthan High Court · (2019) 03 RAJ CK 0027
Code Of Civil Procedure, 1908 — Section 151Indian Contract Act, 1872 — Section 25
High Courts27 Feb 2019Allowed
Narpatram Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0268
Indian Penal Code, 1860 — Section 302, 304BCode Of Criminal Procedure, 1973 — Section 389
High Courts27 Feb 2019Dismissed
Manwar Resort And Camp Pvt. Ltd Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0267
Limitation Act, 1963 — Section 5Rajasthan Excise Act, 1956 — Section 9, 9AConstitution Of India, 1950 — Article 226
High Courts27 Feb 2019Disposed Off
Smt. Asha Rani And Ors Vs Smt. Meenu Saluja
Rajasthan High Court · (2019) 02 RAJ CK 0266
Rent Control Act, 2001 — Section 20(3)Constitution Of India, 1950 — Article 226(3)
High Courts27 Feb 2019Dismissed
Mohanlal Vs Mandir Murti Thakur Shri Shyam Sunderji And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0265
Rajasthan Tenancy Act, 1955 — Section 88, 188Constitution Of India, 1950 — Article 227
High Courts27 Feb 2019Dismissed
Mewa Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0264
Code Of Criminal Procedure, 1973 — Section 107, 116(3), 151Constitution Of India, 1950 — Article 21, 22(1)
High Courts27 Feb 2019Allowed
Lrs Of Kanhaiyalal And Ors Vs Deendayal
Rajasthan High Court · (2019) 02 RAJ CK 0263
Code Of Civil Procedure, 1908 — Order 40 Rule 1, Order 40 Rule 2, Order 40 Rule 3, Order 40 Rule 4, Order 43 Rule 1(s)
High Courts27 Feb 2019Dismissed
Govind Ram Bhadu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0262
Panchayati Raj Rules, 1996 — Rule 289
High Courts27 Feb 2019Dismissed
J. K. White Cement Works Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0261
Rajasthan Finance Act, 2006 — Section 38(c), 39Rajasthan Land Tax Rules, 2006 — Rule 24(1)
High Courts27 Feb 2019Disposed Off
Indu Bala And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0260
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts27 Feb 2019Dismissed
Mega And Ors Vs Ramesh And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0259
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1Constitution Of India, 1950 — Article 227
High Courts27 Feb 2019Disposed Off
Khushbu Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 02 RAJ CK 0258
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts27 Feb 2019Allowed
Vipin Gupta Vs State Of Rajasthan
Rajasthan High Court · (2019) 02 RAJ CK 0257
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Feb 2019Dismissed
Ramu Ram @ Ramu Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0256
Indian Penal Code, 1860 — Section 363, 366, 376, 450
High Courts26 Feb 2019Disposed Off
Deepak Soni Vs State
Rajasthan High Court · (2019) 02 RAJ CK 0255
Indian Penal Code, 1860 — Section 392, 397Code Of Criminal Procedure, 1973 — Section 389