High Courts16 Jan 2019Allowed
Sunil Kumar Ojha And Ors Vs Jai Narayan Vyas University Jodhpur And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0117
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 443 of 2,241
High Courts15 Jan 2019Dismissed
Principal Commissioner of Income Tax- I Vs M/s N.S. Publicity Pvt. Ltd
Rajasthan High Court · (2019) 01 RAJ CK 0344
Income Tax Act, 1961 — Section 143(3), 148
High Courts15 Jan 2019Disposed Off
Arjun Bhardwaj Vs Registrar General High Court And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0343
Rajasthan Judicial Service Rules, 2010 — Rule 17
High Courts15 Jan 2019Dismissed
Miss. Priyanka Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0342
Evidence Act, 1872 — Section 114
High Courts15 Jan 2019Dismissed
Savita Manohar Wankhede Vs Union of India And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0341
Constitution of India, 1950 — Article 14, 16
High Courts15 Jan 2019Dismissed
Yuvraj Sharma Vs State of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0340
Constitution of India, 1950 — Article 14, 15, 21
High Courts15 Jan 2019Dismissed
Manmohan Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0339
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 332, 336, 353Evidence Act, 1872 — Section 27
High Courts14 Jan 2019Disposed Off
Savita D/o Sh. Hari Ram Bishnoi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0113
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts14 Jan 2019Disposed Off
Rameshwari Kumari D/o Shri Shivji Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0112
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts14 Jan 2019Allowed
Jagdish Khatri S/o Shri Lekhraj Khatri Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0111
Indian Penal Code, 1860 — Section 384, 385, 500
High Courts14 Jan 2019Allowed
Paras Ram S/o Shri Haja Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0110
Indian Penal Code, 1860 — Section 376, 376(1)Code Of Criminal Procedure, 1973 — Section 167(2), 376(1), 439Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts14 Jan 2019Dismissed
Smt. Gavri Devi And Ors Vs Nagar Palika Mandal And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0109
Code Of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 9, Order 43 Rule 1(k), Order 39 Rule 1, Order 39 Rule 2
High Courts11 Jan 2019Allowed
Vir Singh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0338
Indian Penal Code, 1860 — Section 302
High Courts11 Jan 2019Disposed Off
Naveen Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0337
Guardian And Wards Act, 1890 — Section 9, 17(3), 19, 25Contempt Of Courts Act, 1971 — Section 12(1), 12(3)Code Of Civil Procedure, 1908 — Section 10, 13, 13(c), Order 7 Rule 11
High Courts11 Jan 2019Dismissed
Somvir Basera Vs Rajasthan Public Service Commission
Rajasthan High Court · (2019) 01 RAJ CK 0336
Rajasthan Civil Services (Absorption Of Ex-Servicemen) Rules, 1988 — Rule 6(B)
High Courts11 Jan 2019Allowed
Manoj Kumar Samota Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0335
High Courts11 Jan 2019Dismissed
M/s Ultratech Cement Ltd And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0334
Income Tax Act, 1961 — Section 263Rajasthan Value Added Tax Act, 2003 — Section 33Constitution Of India, 1950 — Article 14, 19(1)(g), 265
High Courts11 Jan 2019Dismissed
Krishan Kumar Choudhari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0333
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Mukesh Kumar Dhakarwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0332
Evidence Act, 1872 — Section 114
High Courts11 Jan 2019Dismissed
Dharampal Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0331