High Courts11 Jan 2019Disposed Off
Mahendra Kumar S/o Narsingh Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0102
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 445 of 2,241
High Courts11 Jan 2019Dismissed
Bhagaram S/o Heeraram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0101
High Courts11 Jan 2019Disposed Off
Manju Kumari Vyas D/o Shri Ramniwas Vyas And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0100
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts11 Jan 2019Allowed
Vinod Kumar S/o Shri Jagdish Prasad Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0099
Code Of Criminal Procedure, 1973 — Section 482Essential Commodities Act, 1955 — Section 3, 3(7), 6A, 8Indian Penal Code, 1860 — Section 120B
High Courts11 Jan 2019Allowed
Kana Ram son Of Shri Gulab Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0098
Code Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts11 Jan 2019Partly Allowed
Kailash S/o Narayan Lal Salvi Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0097
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 325Probation Of Offenders Act, 1958 — Section 4
High Courts11 Jan 2019Dismissed
Smt. Narayani Devi And Ors Vs Ramesh Kumar And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0096
Transfer Of Property Act, 1882 — Section 55, 58(d), 60, 83, 84Evidence Act, 1872 — Section 92, 103
High Courts11 Jan 2019Dismissed
Rajendra Kumar Jangu Vs Bharat Petroleum Corp. Ltd And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0095
Code Of Civil Procedure, 1908 — Section 96
High Courts10 Jan 2019Allowed
Shakir Ahmed And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0317
Rajasthan High Court Staff Service Rules, 2002 — Rule 21, 21(1), 21(2)
High Courts10 Jan 2019Disposed Off
Mukesh Kumar Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0316
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts10 Jan 2019Dismissed
Rajendra Jonwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0315
Evidence Act, 1872 — Section 114
High Courts10 Jan 2019Dismissed
Kapil Foujdar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0314
Evidence Act, 1872 — Section 114
High Courts10 Jan 2019Allowed
Ramkaran Garhwal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0313
High Courts10 Jan 2019
State/Distt. Collector Kota And Another Vs Laxman Gupta And Others
Rajasthan High Court · (2019) 01 RAJ CK 0312
High Courts10 Jan 2019Dismissed
Ravindra Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0311
Indian Penal Code, 1860 — Section 302, 304, 307, 336, 504, 509Arms Act, 1959 — Section 6, 28Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jan 2019Dismissed
Sh. Surendra Singh Karnawat And Ors Vs Sh. Sudhir Heerawat And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0310
Commercial Courts Act, 2015 — Section 5, 13(1A)Negotiable Instruments Act, 1881 — Section 138Contract Act, 1872 — Section 145
High Courts10 Jan 2019Disposed Off
Vimlesh Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0094
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
High Courts10 Jan 2019Dismissed
Tapasvi Karan Singh S/o Shri Banshi Lal Vs Parmanand S/o Shri Adu Ram And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0093
Code Of Civil Procedure, 1908 — Section 100, 105(1), 151Rajasthan Municipalities Act, 1959 — Section 3(26), 3(32), 203, 245, 252Code Of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5, Order 41 Rule 27, Order 41 Rule 27(1)(a)
High Courts10 Jan 2019Allowed
Rakesh S/o Kalyan Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0092
Rajasthan Excise Act, 1950 — Section 19, 55, 69(1)(e), 69(2-B)Code Of Criminal Procedure, 1973— Section 451, 457Indian Evidence Act, — Section 27
High Courts10 Jan 2019Disposed Off
Anil Tantia S/o Shri Jagdish Rai Tantia Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0091
Drugs and Cosmetics Act, 1940 — Section 27, 28, 34