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Rajasthan High Court judgments

44,813 judgments · page 450 of 2,241

High Courts07 Jan 2019Allowed

Rajveer @ Bhalu And Ors Vs State

Rajasthan High Court · (2019) 01 RAJ CK 0055

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 307, 332, 353, 379, 430
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High Courts07 Jan 2019Allowed

Kaluram Vs State Of Rajasthan

Rajasthan High Court · (2019) 01 RAJ CK 0053

Code Of Criminal Procedure, 1973 — Section 161, 162, 313, 374(2)Indian Penal Code, 1860 — Section 302
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High Courts04 Jan 2019Disposed Off

Govind And Ors Vs State

Rajasthan High Court · (2019) 01 RAJ CK 0049

Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 324Code Of Criminal Procedure, 1973 — Section 389
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