High Courts03 Jan 2019Allowed
Rao Sulochana Kumari Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0021
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 453 of 2,241
High Courts03 Jan 2019Dismissed
Surendra Singh Charan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0020
Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 — Rule 16, 17
High Courts03 Jan 2019Dismissed
Gous Mohd Vs Secretary, Local Self Department And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0019
High Courts03 Jan 2019Allowed
Doshion Private Limited Vs Hindustan Zinc Limited And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0018
Arbitration And Conciliation Act, 1996 — Section 14, 17Arbitration And Conciliation (Amendment) Act, 2015 — Section 11(14), 14(1)(a)
High Courts03 Jan 2019Allowed
Madan Lal Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366
High Courts03 Jan 2019
Budha Ram Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts03 Jan 2019Allowed
Kishore Vs State
Rajasthan High Court · (2019) 01 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 233, 482
High Courts03 Jan 2019
Mukesh And Ors Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0014
Indian Penal Code, 1860 — Section 323, 326, 354, 452, 504Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Jan 2019Dismissed
Rakesh Kumar Mehara Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0238
High Courts02 Jan 2019Dismissed
Monu Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0237
High Courts02 Jan 2019Disposed Off
Jitendra Jangid Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0236
High Courts02 Jan 2019Dismissed
Ms.Kiran Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0235
High Courts02 Jan 2019Dismissed
Sagarmal Verma And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0234
Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 286, 286(i)
High Courts02 Jan 2019Disposed Off
Adarsh Kishore Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0233
High Courts02 Jan 2019Disposed Off
Smt Kamlesh Sharma Vs State Of Rajasthan And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0232
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320
High Courts02 Jan 2019Partly Allowed
Sunny @ Dinesh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0231
Indian Penal Code, 1860 — Section 323, 325, 363, 366, 366A, 376Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Jan 2019Partly Allowed
Shambhu Singh Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0230
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 313, 357Evidence Act, 1872 — Section 27
High Courts02 Jan 2019Allowed
Sunder Lal @ Sunder Vs State Of Rajasthan
Rajasthan High Court · (2019) 01 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 201, 302, 376
High Courts02 Jan 2019Dismissed
Apurva Mishra Vs Registrar And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0012
University Act, 2003 — Section 48Constitution Of India, 1950 — Article 226
High Courts02 Jan 2019Dismissed
Tejmal Vs Legal Representative Of Chandmal And Ors
Rajasthan High Court · (2019) 01 RAJ CK 0011
Constitution Of India, 1950 — Article 227