High Courts19 Dec 2018Disposed Off
Shyam Sunder Vs Smt. Krishna Verma
Rajasthan High Court · (2018) 12 RAJ CK 0332
Family Court Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 13(B), 13B(2), 13(1)(A)(B), 24
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 457 of 2,241
High Courts19 Dec 2018
Mohammed Riyaz Abbasi And Ors Vs Smt. Aparna Arora And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0331
Rajasthan Subordinate Offices Ministerial Staff Rules, 1957 — Rule 7
High Courts19 Dec 2018Disposed Off
Sumeshta Rani And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0239
High Courts19 Dec 2018Dismissed
Deva Ram And Ors Vs Mangu Ram And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0238
Rajasthan Tenancy Act, 1955 — Section 225, 230, 251AConstitution Of India, 1950 — Article 227
High Courts19 Dec 2018Dismissed
Magha Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0237
High Courts19 Dec 2018
Suresh Kumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0236
Constitution Of India, 1950 — Article 14
High Courts19 Dec 2018
Manoj Kumar Vyas & Anr Vs State Of Rajasthan & Anr
Rajasthan High Court · (2018) 12 RAJ CK 0234
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts19 Dec 2018
Vikas And Ors Vs State And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0233
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts19 Dec 2018
Laxman Dahima & Ors Vs State Of Rajasthan & Anr
Rajasthan High Court · (2018) 12 RAJ CK 0232
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 427, 447, 452Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(v), 3(1)(x), 3(1)(d)
High Courts19 Dec 2018
Vijay Peshwani Vs State And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0231
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471
High Courts19 Dec 2018
Pratap Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0230
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts19 Dec 2018Allowed
Dungar Singh Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0229
Indian Penal Code, 1860 — Section 120B, 314, 315, 323, 354, 458Code Of Criminal Procedure, 1973 — Section 438
High Courts18 Dec 2018Dismissed
State Of Rajasthan And Ors Vs Satish Kumar And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0330
Right Of Children to Free And Compulsory Education Act, 2009 — Section 3(1), 8, 9, 18(1), 18(2), 19, 19(1), 19(2), 19(3), 20, 23, 23(1), 25, 26, 29(1)National Council For Teacher Education Act, 1993 — Section 12A, 12(d), 12(e), 32, 32(2)University Grants Commission Act, 1956 — Section 12
High Courts18 Dec 2018Disposed Off
District Project Officer Vs Principle Commissioner Of Income Tax And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0329
Income Tax Act, 1961 — Section 9(1)(vii), 194C, 194J
High Courts18 Dec 2018Dismissed
Kaptan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0328
High Courts18 Dec 2018Disposed Off
GRJ Distributors And Developers Private Limited Vs Union Of India And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0327
Real Estate (Regulation And Development) Act, 2016 — Section 20 , 21 , 22 , 23 , 24 , 25 , 26 , 27 , 28 , 29 , 30 , 31 , 32 , 33 , 34 , 35 , 36 , 37 , 38 , 39 , 40 , 41 , 42 , 43, 71, 72
High Courts18 Dec 2018
Dinesh Kumar alias Pahalwan And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0326
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 5, 27Code Of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts18 Dec 2018Dismissed
Santosh Vs Hemlata Sharma And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0325
High Courts18 Dec 2018Partly Allowed
Smt. Bindu Devi Sharma @ Bipasha And Ors Vs Rajendra And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0324
High Courts18 Dec 2018Disposed Off
Govind Ram Vs L.Rs. Of late Shri Prem Prakash And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0228