High Courts13 Dec 2018Allowed
Daulat Singh Rathore Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0299
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 460 of 2,241
High Courts13 Dec 2018Dismissed
Rodulal @ Jagdish Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0298
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 302, 304
High Courts13 Dec 2018Dismissed
Nemichand @ Nema Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0180
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 302, 304, 323, 324, 326, 341Evidence Act, 1872 — Section 27
High Courts12 Dec 2018Dismissed
Omprakash Sharma Vs Assistant Engineer
Rajasthan High Court · (2018) 12 RAJ CK 0297
Industrial Disputes Act, 1947 — Section 17, 17A, 25F, 25G, 25HHigh Court Of Judicature for Rajasthan, 1952 — Rule 99Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts12 Dec 2018Dismissed
Jeet Ram Meena And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0296
High Courts12 Dec 2018Dismissed
Amar Singh Vs Balmeet Singh And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0295
Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011 — Rule 8, 8(ii)Constitution Of India, 1950 — Article 226
High Courts12 Dec 2018Disposed Off
Phool Singh Gurjar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0294
High Courts12 Dec 2018Dismissed
Manoj Kumar Meena Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0293
High Courts12 Dec 2018Dismissed
Prem Sukh Jat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0292
High Courts12 Dec 2018Dismissed
Surendra Singh Shekhawat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0291
High Courts12 Dec 2018Dismissed
General Manager Cum Managing D Vs Abdul Gani And Anr
Rajasthan High Court · (2018) 12 RAJ CK 0290
Industrial Disputes Act, 1947 — Section 17B, 25H
High Courts12 Dec 2018Dismissed
Phool Chand Chandel Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0289
Code Of Criminal Procedure, 1973 — Section 482Code Of Criminal Procedure, 1973 — Section 120B, 420
High Courts12 Dec 2018Disposed Off
Pramod Kumar And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0288
Indian Penal Code, 1860 — Section 120B, 201, 300, 302, 304Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts12 Dec 2018Disposed Off
Shyam Sunder Divakar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0179
High Courts12 Dec 2018Dismissed
Lakhveer Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0178
High Courts12 Dec 2018Dismissed
Sandeep Kumar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0177
High Courts12 Dec 2018Allowed
Gori Shanker Saran Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0176
High Courts12 Dec 2018Disposed Off
Manoj Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0175
High Courts12 Dec 2018Disposed Off
Maliya Devi And Ors Vs Lal Mohammad
Rajasthan High Court · (2018) 12 RAJ CK 0174
High Courts12 Dec 2018Allowed
Chhagana Ram & Ors. Vs Kalyan Singh & Ors
Rajasthan High Court · (2018) 12 RAJ CK 0173
Indian Penal Code, 1860 — Section 279, 304A, 337, 338Motor Vehicle Act, 1988 — 147, 147(1)(b)(i), 149, 168Code of Civil Procedure, 1908 — Section 107(1)(d), Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 23, Order 41 Rule 23A