High Courts10 Dec 2018Disposed Off
Manju Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0276
Rajasthan Panchayati Raj Act, 1994 — Section 38
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 462 of 2,241
High Courts10 Dec 2018Dismissed
Anil Kumar Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0275
Indian Penal Code, 1860 — Section 302, 309Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Dec 2018Disposed Off
Ranu Alias Rajnish Sharma Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0274
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts10 Dec 2018Dismissed
Kalyan And Ors Vs Dinesh Chand Jain
Rajasthan High Court · (2018) 12 RAJ CK 0273
Code Of Civil Procedure, 1908 — Order 43 Rule (1)r
High Courts10 Dec 2018Dismissed
Tata Chemicals Ltd Vs Gayatri Singh And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0272
Limitation Act, 1963 — Section 5
High Courts10 Dec 2018Dismissed
Trilok Ram Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0148
Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 302, 323, 325
High Courts10 Dec 2018Disposed Off
Ratan Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0159
Indian Penal Code, 1860 — Section 302, 498ACode of Criminal Procedure, 1973 — Section 389
High Courts10 Dec 2018Dismissed
Devi Singh Chouhan Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0158
High Courts10 Dec 2018Dismissed
Gangaram @ Gangajal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0157
Constitution of India 1950 — Article 226, 227
High Courts10 Dec 2018Dismissed
Roshan Lal Vs Lrs Of Ranjeet Lal And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0156
Code of Civil Procedure, 1908 — Order 7 Rule 11
High Courts10 Dec 2018Disposed Off
Babu Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0155
High Courts10 Dec 2018Dismissed
Kanta Devi Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0154
Rajasthan Prisons (Shortening of Sentences) Rules, 2006 — Rule 9(3)
High Courts10 Dec 2018
Ranjeet Singh Mehta And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0153
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 498A
High Courts10 Dec 2018
Narendra N. Patel Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0152
Code of Criminal Procedure, 1973 — Section 482
High Courts10 Dec 2018Allowed
Jethu Singh Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0151
Code of Criminal Procedure, 1973 — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts10 Dec 2018Allowed
Priyanka And Ors Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0150
Indian Penal Code, 1860 — Section 34, 308, 323, 325, 341, 427Code of Criminal Procedure, 1973 — Section 438
High Courts10 Dec 2018Allowed
Lal Chand Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0149
Code of Criminal Procedure, 1973 — Section 161, 437A
High Courts10 Dec 2018Dismissed
United India Ins. Co. Ltd Vs Mahendra Singh And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0147
Motor Vehicles Act, 1988 — Section 166, 173
High Courts06 Dec 2018Allowed
Ajay Kumar Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0287
Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Dec 2018Disposed Off
Dr. Deepmala Nagar Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0286