High Courts03 Dec 2018Disposed Off
Narayan Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0123
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 466 of 2,241
High Courts03 Dec 2018Disposed Off
Vinesh Kumari Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0122
High Courts03 Dec 2018Allowed
Lala Ram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0121
High Courts03 Dec 2018Dismissed
Bheem Raj Jain Vs Municipal Council And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0120
Constitution of India 1950 — Article 226, 227
High Courts03 Dec 2018Disposed Off
Sunita Vishnoi And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0119
High Courts03 Dec 2018Dismissed
Sohan Ram And Ors Vs Food Corporation Of India And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0118
Contract Labour (Regulation & Abolition) Act, 1970 — Section 10, 31
High Courts03 Dec 2018Dismissed
Lrs. Of Idu S/O Sh. Karim Bux Bhadbhunja Vs Sugan Chand And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0117
Rajasthan Rent Control Act, 2001 — Section 19Constitution of India 1950 — Article 227
High Courts03 Dec 2018Dismissed
Bhagirat And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0116
High Courts03 Dec 2018Dismissed
Rajendra Singh And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0115
High Courts03 Dec 2018Dismissed
Sunil Kumar Chandoliya And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0114
High Courts03 Dec 2018Allowed
Jay Singh Vs Asha
Rajasthan High Court · (2018) 12 RAJ CK 0113
Rajasthan Rent Control Act, 2001 — Section 9(i), 18Transfer of Property Act, 1882 — Section 106Rent Control Act, 2001 — Section 21
High Courts03 Dec 2018Dismissed
Jassa Ram And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0112
High Courts03 Dec 2018Allowed
Kartar Singh Vs Veerpal Kaur And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0111
Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts03 Dec 2018Dismissed
Vivekanand Public Shikshan Sansthan Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0110
Constitution of India 1950 — Article 226
High Courts03 Dec 2018Dismissed
Baldeo Singh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0109
Constitution of India 1950 — Article 226
High Courts03 Dec 2018
Noja @ Nojiram Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0108
Indian Penal Code, 1860 — Section 302, 341, 447Constitution of India 1950 — Article 226
High Courts03 Dec 2018
Nanusingh Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0107
Indian Penal Code, 1860 — Section 302Constitution of India 1950 — Article 226
High Courts03 Dec 2018Disposed Off
Joshana Kumari And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2018) 12 RAJ CK 0106
Code of Criminal Procedure, 1973 — Section 482
High Courts03 Dec 2018Allowed
Pukhraj Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0105
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code of Criminal Procedure, 1973 — Section 439
High Courts03 Dec 2018Allowed
Shoaib Khan Vs State Of Rajasthan
Rajasthan High Court · (2018) 12 RAJ CK 0104
Indian Penal Code, 1860 — Section 143, 120B, 384, 386, 420Code of Criminal Procedure, 1973 — Section 438