High Courts20 Nov 2018Allowed
Pappu Lal S/o Sohan Lal, Aged @APPELLANT@Hash State
Rajasthan High Court · (2018) 11 RAJ CK 0031
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15Code of Criminal Procedure, 1973 — Section 439
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Rajasthan High Court judgments
44,813 judgments · page 470 of 2,241
High Courts20 Nov 2018Allowed
Bhagchand Bindayka S/o Shri Gulabchand @APPELLANT@Hash Premchand Bhandiya S/o Gulabchand Bhandiya and ors
Rajasthan High Court · (2018) 11 RAJ CK 0025
Rajshran of Rent Control Act, 2001 — Section 6, 9, 14, 15(5), 21(4),
High Courts20 Nov 2018Disposed Off
Bharti Retail Limited @APPELLANT@Hash Vijay Ajmera, and ors
Rajasthan High Court · (2018) 11 RAJ CK 0024
Indian Penal Code, 1860 — Section 186
High Courts19 Nov 2018Dismissed
Moolchand S/o Ramchand Tailor and ors @APPELLANT@Hash Rajmata Ji Sthan Deh, Asinnd and ors
Rajasthan High Court · (2018) 11 RAJ CK 0030
Rajasthan Land Revenue Act, 1956 — Section 91
High Courts19 Nov 2018Disposed Off
Pramila Vishnoi D/o Aashulal and ors @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0029
High Courts19 Nov 2018Dismissed
Lalit Kumar S/o Laveji Ram Bunkar @APPELLANT@Hash Priyanka Parmar W/o Lalit Kumar
Rajasthan High Court · (2018) 11 RAJ CK 0028
Limitation Act 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 24
High Courts19 Nov 2018Disposed Off
Smt. Pramila Devi W/o. Shri Prahlad Kumar Meena @APPELLANT@Hash State of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0023
High Courts19 Nov 2018Disposed Off
Sanwarmal Yadav S/o Shri Narshi Ram Yadav, and ors @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0022
High Courts19 Nov 2018Disposed Off
Rakesh Dhakad S/o Sh. Ramgulam Dhakad, Rakesh Dhakad S/o Sh. Ramgulam Dhakad, @APPELLANT@Hash Niharika Dhakad W/o Rakesh Dhakad
Rajasthan High Court · (2018) 11 RAJ CK 0021
Hindu Marriage Act, 1955 — Section 13BIndian Penal Code, 1860 — Section 406, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts16 Nov 2018Dismissed
Power Grid Corporation Of India Limited, @APPELLANT@Hash Sethi Construction Company,
Rajasthan High Court · (2018) 11 RAJ CK 0034
Arbitration and Conciliation Act, 1995 — Section 5, 16Constitution Of India, 1950 — Article 226, 227
High Courts16 Nov 2018Allowed
Hanumana Ram S/o Late Sh. Purkha Ram @APPELLANT@Hash State Of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0027
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 29Code Of Criminal Procedure, 1973 — Section 439
High Courts16 Nov 2018
Resham Singh S/o Gurmail Singh @APPELLANT@Hash State of Rajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0026
Indian Penal Code, 1860 — Section 302, 376(2)Code of Criminal Procedure, 1973 — Section 313, 437A
High Courts16 Nov 2018Disposed Off
Gopal Menariya S/o Shri Tulsiram Menaria @APPELLANT@Hash State Of Raj
Rajasthan High Court · (2018) 11 RAJ CK 0020
Rajasthan Tenancy Act, 1955 — Section 63(4), 88, 188
High Courts16 Nov 2018Dismissed
Mangu @ Mangilal S/o Heera @APPELLANT@Hash State Of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0019
Code of Criminal Procedure, 1973 — Section 161Rajasthan Minor Mineral Concession Rules, 2017 — Rule 9(2)Constitution of India, 1950 — Article 226
High Courts16 Nov 2018Allowed
Sarwansingh S/o Harbans Singh @APPELLANT@Hash State Of Rajajasthan
Rajasthan High Court · (2018) 11 RAJ CK 0018
Indian Penal Code , 1860 — Section 323, 427, 447Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3
High Courts14 Nov 2018Dismissed
Urban Improvement Trust @APPELLANT@Hash Roshan Lal s/o Late Sukh Lal Chordiya
Rajasthan High Court · (2018) 11 RAJ CK 0017
Code of Civil Procedure, 1908 — Order 23 Rule 3
High Courts13 Nov 2018Dismissed
Union Of India through the Secretary and ors @APPELLANT@Hash Rank Inspector Karna Ram Jograj S/o Sh. Atma Ram
Rajasthan High Court · (2018) 11 RAJ CK 0016
Border Security Force (Tenure of Posting and Deputation) Rules, 2000 — Rule 2(b), 5, 9, 11Constitution of India, 1950 — Article 226
High Courts13 Nov 2018Allowed
Kanti Lal s/o Shri Jagannath Upadhyaya, @APPELLANT@Hash State of Rajasthan and ors
Rajasthan High Court · (2018) 11 RAJ CK 0015
Constitution of India, 1950 — Article 21Rajasthan Land Revenue Act, 1956 — Section 16, 90B, 91Rajasthan Tenancy Act, 1955 — Section 16
High Courts13 Nov 2018Allowed
Manish @ Mikky @APPELLANT@Hash State
Rajasthan High Court · (2018) 11 RAJ CK 0014
Indian Penal Code , 1860 — Section 449Code of Criminal Procedure, 1973 — Section 161, 313, 437AEvidence Act, 1872 — Section 65B
High Courts13 Nov 2018Allowed
Rajmal S/o Mohan Lal Ji Singhvi @APPELLANT@Hash Laxmi Bai Wd/o Late Toli Ram Jat, and ors
Rajasthan High Court · (2018) 11 RAJ CK 0013
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2)(d), 173