High CourtsSingle Bench(2018) 07 RAJ CK 0188

Shekhawati Institute Of Pharmacy @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · Decided on 16 July 2018

HON’BLE JUDGES
Inderjeet Singh, J
RESULT
Dismissed
CASE NUMBER
Civil Writs No. 9723 of 2018

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Judgment

14 paragraphs · 215 words

S.No.,Stage of Processing,Last Date

1.,"Receipt of applications by the PCI from -

a) new institutions applying for the first time.","From 1st to 31st August (both days inclusive) of the previous year i.e. if the course is to be started from 2019-2020 academic session, ,"b) Already approved institutions applying for the introduction of new pharmacy course(s).

c) institutions which are already approved

for -

• conduct of course.

• u/s 12 of the Pharmacy Act, 1948.

d) institutions applying for raise in admissions.","application shall be submitted between 1st August, 2018 to 31st August, 2018

2.,"Announcement of the list of applications received within the prescribed Time Schedule with regard to the above categories of institutions on the Council’s website.",On or before 25th September.

3.,"Representation by institutions with regard to any missing name in the website list or any other corrections with regard to the name etc. on website.",On or before 2nd October.

4.,,To be Completed by 31st January

5.,"Last date of granting approval/rejecting application by the PCI.",10th April

6.,"Last date of representation if any by an institution on Council’s decision","Within 5 days of uploading of the decision on Council’s decision.

7.,"Last date of granting approval/rejecting proposal by the PCI in cases where representations have been made by the institutions against the decision of rejection or otherwise.",30th April