High CourtsSingle Bench(2018) 08 RAJ CK 0214

Lal Bahadur Shastri College Of Pharmacy @APPELLANT@Hash State of Rajasthan & Ors

Rajasthan High Court · Decided on 10 August 2018

HON’BLE JUDGES
Inderjeet Singh, J
CASE NUMBER
Civil Writs No. 17063, 17230, 17249, 14680, 17414, 17416, 17266 of 2018

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Judgment

55 paragraphs · 397 words

Sl. No.,Stage of processing application,"Last date which the processing

should be completed   Â

(1),(2),(3)

1.,For receiving proposal by  Bureau RC.,31st December

2.,"For proposal by Bureau RC. To screen the

application (a) to return in complete application to

applicants (b) to forward the application (i) State

Government  concerned (ii) university or State

Board concerned for their comments (iii) Reginal

Officer to arrange visit Export Committees

  and (iv) Bureaus MCPD, and RA for Their

comments. Â",

3.,"For the receiving comments  is from (i) State

Government  (ii) The University or and State

Board  (iii) The Reginal Committees based on the

Expert Committee,s  to forward the application (i)

State Government  concerned (ii) university or

State Board concerned for their comments (iii)

Reginal Officer to arrange visit Export

Committee’s   and (iv) from the  Bureaus

MCPD, Bos RA. Â",15th March

4.,"For the consideration  of the comments from the

State Governments, University   or State

Boards,  Reginal Committees  and  Bureaus

of the council by the State leval Committee",30th March

5.,"For recommendation to be made by the central

Task Force Â",15th April

6.,"For communication the final decision to the State

Governments, the University  Grants

Commission, under the limitation to the Reginal

Officer, Director of Technical Education, applicant,

University or State Board.",30th April

Event,Schedule,

Conduct of Entrance Examination (AIEEE/

STATE CET/ Mgt. quata exam etc.)",In the Month of May,

Declaration of Result of Qualified Examination

(12th Exam or similar) and Entrance Examination",On or before 5th June,

1st round of counselling / admission of allotment

seats Â",To be completed on or before 30th June,

2nd round of counselling for allotment seats Â,To be completed on or before 10th July,

Last round of counselling for allotment seats Â,To be completed on or before 20th July,

Last date for admitting candidates in seats other

than allotted above","30th July

However, any number of round for counselling

could be conduct depending on local requirements,

but all the round shall be completed 30th July",

Commencement of academic session,1st August,

Last date up to which students an be admitted

against vacancies arising due to any reason (no

student should be in any intuition after the last date

under any quota)",15th August,

Last date of granting or refusing approval by

AICET",10th April,

Last date of granting or refusing approval by

University/ State Govt.",15th May,