High Courts19 Mar 2024Allowed
Ravi Prakash Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0076
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 49 of 2,241
High Courts19 Mar 2024Allowed
Vijay Choudhary @ Bihari Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts19 Mar 2024Allowed
Abhishek @ Abhimanyu Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302Arms Act, 1959 — Section 4, 25
High Courts19 Mar 2024Allowed
Hussain @ Mohammed Hussain Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0073
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 15, 25, 37, 37(1)(b)(ii)
High Courts19 Mar 2024Allowed
Hadman @ Hanuman Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0072
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 15, 22, 29, 37Evidence Act, 1872 — Section 27
High Courts19 Mar 2024Allowed
Sunny Goswami Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0071
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 22, 50Arms Act, 1959 — Section 3, 25
High Courts19 Mar 2024Allowed
Pankaj Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0070
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 15, 37
High Courts19 Mar 2024Allowed
Manish Kumar Prasad Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0068
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420
High Courts18 Mar 2024Disposed Of
Mallu Ram Swami Vs Ravi Khurana And Others
Rajasthan High Court · (2024) 03 RAJ CK 0067
High Courts18 Mar 2024Disposed Of
Manoj Kumar Nephew Vs Jeevan Singh And Others
Rajasthan High Court · (2024) 03 RAJ CK 0065
High Courts18 Mar 2024Dismissed
Shyam Lal And Ors Vs Narayan And Ors
Rajasthan High Court · (2024) 03 RAJ CK 0064
Limitation Act, 1963 — Section 5
High Courts18 Mar 2024Disposed Of
Suraj Kanwar And Others Vs Mangal Singh And Others
Rajasthan High Court · (2024) 03 RAJ CK 0063
High Courts15 Mar 2024Disposed Of
Sanwar Mal Jat And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0061
High Courts15 Mar 2024Disposed Of
Jeet Singh Bhati Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0060
High Courts14 Mar 2024Disposed Of
Navdeep Chawariya And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0059
High Courts14 Mar 2024Disposed Of
Bagh Singh Vs Rajasthan State Road Transport Corporation And Others
Rajasthan High Court · (2024) 03 RAJ CK 0058
High Courts14 Mar 2024Disposed Of
Ram Prakash And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0057
High Courts14 Mar 2024Allowed
Shokat Ali Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0056
Code Of Criminal Procedure, 1973 — Section 389
High Courts14 Mar 2024Allowed
Suresh Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302
High Courts14 Mar 2024Allowed
Banshilal Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0054
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 354, 452