High Courts22 Mar 2024Allowed

Jaipal Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0102

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 29
High Courts22 Mar 2024Allowed

Prakash Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0101

Code Of Criminal Procedure, 1973 — Section 439Rajasthan Excise Act, 1950 — Section 19, 54, 54A
High Courts22 Mar 2024Allowed

Rakesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0099

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 366, 376D, 384, 392, 411, 414
High Courts20 Mar 2024Dismissed

Ganesh Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0096

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 2(iii), 2(iii)(b), 8, 20, 37
High Courts20 Mar 2024Allowed

Akbar Khan Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0093

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 20, 29
High Courts20 Mar 2024Allowed

Ankit Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0092

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 147, 148, 149, 201, 302, 427
High Courts20 Mar 2024Allowed

Ghanshyam Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0091

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section — Section 8, 18
High Courts20 Mar 2024Allowed

Pushkar Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 03 RAJ CK 0087

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14AIndian Penal Code, 1860 — Section 147, 307, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 161, 439
High Courts19 Mar 2024Allowed

Prem Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0077

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20