High Courts01 Apr 2024Allowed

Laxman Vs State Of Rajasthan

Rajasthan High Court · (2024) 04 RAJ CK 0008

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15Indian Penal Code, 1860 — Section 336, 353
High Courts01 Apr 2024Allowed

Rahul Vs State Of Rajasthan

Rajasthan High Court · (2024) 04 RAJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 28
High Courts01 Apr 2024Allowed

Arjun Kumar Vs Ashok Kumar

Rajasthan High Court · (2024) 04 RAJ CK 0003

Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 — Section 138, 147
High Courts01 Apr 2024Allowed

Ratan Lal Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 04 RAJ CK 0001

Indian Penal Code, 1860 — Section 354(D), 504, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(W)(i)(ii), 3(2)(va)
High Courts27 Mar 2024Allowed

Updesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0108

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29Unlawful Activities (Prevention) Act, 1967 — Section 43D(5)
High Courts22 Mar 2024Allowed

Tarsem Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0104

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts22 Mar 2024Allowed

Kamlesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0103

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18