High Courts14 Mar 2024Allowed

Mahendra Kumar Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29Evidence Act, 1872 — Section 27
High Courts14 Mar 2024Allowed

Suhaib Khan Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0052

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 8(c), 20, 20(b)(ii)(C), 29
High Courts12 Mar 2024Allowed

Shiv Raj Vs State Of Rajasthan

Rajasthan High Court · (2024) 03 RAJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 29
High Courts11 Mar 2024Allowed

Omaram Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 03 RAJ CK 0036

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 306, 323, 326, 341, 376(2)(f), 376(2)(n), 376 (3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(2), 4, 5(l), 5(n), 6