High Courts07 Mar 2024Allowed
Sharwan Kumar Suthar Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0017
Code Of Criminal Procedure, 1973 — Section 379, 401, 451
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 51 of 2,241
High Courts07 Mar 2024Allowed
Jaipal Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25, 29
High Courts06 Mar 2024Disposed Of
Shekhar And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0024
Indian Penal Code, 1860 — Section 380, 411, 454
High Courts06 Mar 2024Partly Allowed
Ushnak Mohammad Vs State
Rajasthan High Court · (2024) 03 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts06 Mar 2024Allowed
Jallaludin @ Aslam Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0022
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1)(w)(ii), 3(2) (v), 3(2)(va), 14(A)(2)Indian Penal Code, 1860 — Section 376, 384Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Mar 2024Allowed
Shubhkaran Dan Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0021
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(Va), 14CIndian Penal Code, 1860 — Section 143, 302, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts06 Mar 2024
Mukha Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0020
Indian Penal Code, 1860 — Section 34, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 313
High Courts05 Mar 2024Partly Allowed
Magan And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0120
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Rajasthan Bovine Animal (Prohibition Of Slaughter And Regulation Of Temporary Migration Or Export) Act, 1995 — Section 3, 5, 6, 8, 8(2), 9li> Prevention Of Cruelty To Animals Act, 1960 — Section 11
High Courts05 Mar 2024Partly Allowed
Dudha And Others Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0119
Rajasthan Bovine Animal (Prohibition Of Slaughter And Regulation Of Temporary Migration Or Export) Act, 1995 — Section 3, 5, 8(2), 9Prevention Of Cruelty To Animals Act, 1960 — Section 11
High Courts05 Mar 2024Dismissed
Prakash Vs Shyam Sunder Jain And Other
Rajasthan High Court · (2024) 03 RAJ CK 0118
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts05 Mar 2024Allowed
Mohan Lal Vs Vimla Devi
Rajasthan High Court · (2024) 03 RAJ CK 0117
Rajasthan Premises (Control Of Rent And Eviction) Act, 1950 — Section 13(3), 22
High Courts05 Mar 2024Dismissed
Shankarlal And Ors Vs Shivlal And Ors
Rajasthan High Court · (2024) 03 RAJ CK 0116
High Courts05 Mar 2024Dismissed
Gangavishan Singh Vs Ram Singh And Others
Rajasthan High Court · (2024) 03 RAJ CK 0115
High Courts05 Mar 2024Disposed Of
Mohan Lal Parihar And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0029
High Courts05 Mar 2024Disposed Of
Salim Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0028
High Courts05 Mar 2024Dismissed
Dariya And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0027
Constitution Of India, 1950 — Article 226
High Courts05 Mar 2024Allowed
Daya Ram Vs Daya Ram
Rajasthan High Court · (2024) 03 RAJ CK 0026
Code Of Criminal Procedure, 1973 — Section 389Indian Penal Code, 1860 — Section 323, 341
High Courts05 Mar 2024Allowed
Ghishu Lal Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 03 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 389
High Courts04 Mar 2024Allowed
Raju Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29, 37, 37(1)(b)(ii)Unlawful Activities (Prevention) Act, 1967 — Section 43(D)(5)
High Courts04 Mar 2024Allowed
Jaydev Vs State Of Rajasthan
Rajasthan High Court · (2024) 03 RAJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 29, 37, 37(1)(b)(ii)Unlawful Activities (Prevention) Act, 1967 — Section 43(D)(5)