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Rajasthan High Court judgments

44,813 judgments · page 53 of 2,241

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High Courts28 Feb 2024Partly Allowed

Foma @ Fuman Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0145

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 15(b)
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High Courts27 Feb 2024Allowed

Surya Pratap Singh @ Suraj Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0141

Code Of Criminal Procedure, 1973 — Section 439
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High Courts26 Feb 2024Dismissed

No 3166030 Ex- Rect Kana Ram Jani Vs Union Of India And Others

Rajasthan High Court · (2024) 02 RAJ CK 0140

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High Courts26 Feb 2024Allowed

Sikandar Chouhan Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0139

Constitution Of India, 1950 — Article 226
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High Courts26 Feb 2024Dismissed

Charanjeet Kaur Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0138

Constitution Of India, 1950 — Article 226
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High Courts26 Feb 2024Allowed

Harish Kumar Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0136

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29
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High Courts26 Feb 2024Allowed

Vinod Kumar @ Sandeep Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0135

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High Courts26 Feb 2024Allowed

Liladhar @ Sethi Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0134

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High Courts26 Feb 2024Allowed

Maan Singh @ Maniya And Others Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0133

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14AIndian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 439
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High Courts26 Feb 2024Disposed Of

Bhamari Devi @ Bhanwari Bai Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0132

Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202
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High Courts23 Feb 2024Allowed

Shyam Singh Vs Managing Director And Others

Rajasthan High Court · (2024) 02 RAJ CK 0121

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High Courts23 Feb 2024Disposed Of

Shakti Singh Chouhan Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0120

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High Courts23 Feb 2024Dismissed

Firoz Khan Vs Union Of India And Others

Rajasthan High Court · (2024) 02 RAJ CK 0119

General Clauses Act, 1977 — Section 21
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High Courts23 Feb 2024Disposed Of

Mahendra Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0117

Cooperative Societies Act, 2001 — Section 27(4)
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High Courts23 Feb 2024Disposed Of

Sundar Lal And Others Vs Basant Kumar And Others

Rajasthan High Court · (2024) 02 RAJ CK 0116

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High Courts23 Feb 2024Disposed Of

M/S Shree Neelkanth Fuels, Having Its Office At Village And Others Vs Punjab National Bank

Rajasthan High Court · (2024) 02 RAJ CK 0115

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High Courts23 Feb 2024Disposed Of

Kishan Lal Meean Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0114

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High Courts23 Feb 2024Allowed

Zakir Mohammed Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0113

Code Of Criminal Procedure, 1973 — Section 389
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High Courts22 Feb 2024Disposed Of

Rajesh Kumar Sharma Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0131

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High Courts22 Feb 2024Disposed Of

Anil Kumar Goyal Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 02 RAJ CK 0130

Rajasthan Police Subordinate Service Rules, 1989 — Rule 13Indian Penal Code, 1860 — Section 143, 323, 341, 354(a), 354(b), 354(c), 452, 506
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