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Rajasthan High Court judgments

44,813 judgments · page 54 of 2,241

High Courts22 Feb 2024Dismissed

Arjun Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0108

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(VA)
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High Courts21 Feb 2024Dismissed

Ramuram Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0105

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 341, 393, 394, 397, 398
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High Courts21 Feb 2024Allowed

Aadil Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0104

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 307, 323, 341, 354
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High Courts21 Feb 2024Allowed

Mithun Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0103

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 342
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High Courts21 Feb 2024Allowed

Raju @ Manphool Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0102

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 25, 29
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High Courts21 Feb 2024Allowed

Kamlesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0101

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
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High Courts21 Feb 2024Allowed

Rama Kishan Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0100

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 489A, 489B, 489C, 489D, 489E
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High Courts21 Feb 2024Allowed

Shankarlal Vs State Of Rajasthan

Rajasthan High Court · (2024) 02 RAJ CK 0098

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
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