CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 31 of 2,241

High Courts03 Jun 2024Allowed

Prem Sukh Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0009

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
Read judgment
High Courts03 Jun 2024Allowed

Shakil Khan Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0007

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
Read judgment
High Courts03 Jun 2024Allowed

Amanjeet Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
Read judgment
High Courts03 Jun 2024Allowed

Rajaram Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0003

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25
Read judgment
High Courts03 Jun 2024Allowed

Thanaram Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0002

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 17, 18
Read judgment
High Courts31 May 2024Allowed

Kalu Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0167

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25Code Of Criminal Procedure, 1973 — Section 439
Read judgment
High Courts30 May 2024Allowed

Ishu Dagala Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0164

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 20, 25, 29Arms Act, 1959 — Section 3, 25(1B)(a), 35
Read judgment
High Courts30 May 2024Allowed

Harnam Das Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0163

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37, 37(1)(b)(ii)
Read judgment
High Courts30 May 2024Dismissed

Sandeep Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0161

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
Read judgment
High Courts30 May 2024Allowed

Dinesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0159

Indian Penal Code, 1860 — Section 344, 363, 366, 376(2)(N), 376(3)< /li>Code Of Criminal Procedure, 1973 — Section 439
Read judgment