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Rajasthan High Court judgments

44,813 judgments · page 33 of 2,241

High Courts24 May 2024Allowed

Jorawar Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0195

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29
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High Courts24 May 2024Allowed

Rakesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0194

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 380, 460
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High Courts24 May 2024Allowed

Ramras Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0193

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 384, 450, 506Information Technology Act, 2000 — Section 67
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High Courts24 May 2024Allowed

Ramesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0192

Indian Penal Code, 1860 — Section 341, 363, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 5(G), 6Code Of Criminal Procedure, 1973 — Section 439
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High Courts23 May 2024Allowed

Amarjeet Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0182

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 326, 460Arms Act, 1959 — Section 27
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High Courts23 May 2024Allowed

Hari Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0181

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts23 May 2024Allowed

Om Prakash Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0176

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 37, 37(1)(b) (ii)
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High Courts23 May 2024Allowed

Gopal Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0173

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 37, 37(1)(b) (ii)
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High Courts23 May 2024Allowed

Amarjeet Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0172

Code Of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
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