High Courts21 May 2024Allowed

Keshu Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0113

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 37, 37(1)(b)(ii)
High Courts20 May 2024Allowed

Shyam Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0130

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29Indian Penal Code, 1860 — Section 307, 332, 353
High Courts20 May 2024Dismissed

Ajay Kumar Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0129

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 364, 449
High Courts20 May 2024Allowed

Hari Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0127

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
High Courts20 May 2024Allowed

Manphool Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0124

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts17 May 2024Allowed

Ambaram Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0080

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 376, 511Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 7, 8