High Courts13 May 2024Disposed Of

Manoj Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0074

Code Of Criminal Procedure, 1973 — Section 41A, 438Indian Penal Code, 1860 — Section 313, 323, 406, 498A
High Courts13 May 2024Allowed

Mohitsingh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0072

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts13 May 2024Allowed

Hemnath Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 504
High Courts13 May 2024Allowed

Sharavan Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Evidence Act, 1872 — Section 27
High Courts13 May 2024Allowed

Ummed Meena Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0069

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts13 May 2024Allowed

Ashok Bhai Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 363, 366, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6
High Courts13 May 2024Allowed

Mamta Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 194, 302, 392
High Courts10 May 2024Allowed

Shishpal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0104

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 364
High Courts10 May 2024Allowed

Sonu Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0103

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 364
High Courts09 May 2024Allowed

Vishnu Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0100

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 52(A), 52A(2), 52A(2)(c), 52A(3),52A(4), 53Code Of Criminal Procedure, 1973 — Section 389