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Rajasthan High Court judgments

44,813 judgments · page 39 of 2,241

High Courts07 May 2024Allowed

Kishan Menariya Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0042

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 325, 332, 353Arms Act, 1959 — Section 3, 25
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High Courts07 May 2024Allowed

Harcharan Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0041

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 22, 37, 37(1)(b)(ii)
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High Courts07 May 2024Allowed

Hari Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0040

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts07 May 2024Allowed

Prakash Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37, 37(1)(b) (ii)Arms Act, 1959 — Section 3, 25
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High Courts07 May 2024Allowed

Ramjeevan Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0038

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 325, 326, 354, 427, 447Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(V)(X), 3(2)(v)
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High Courts06 May 2024Allowed

Aaidan Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29
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High Courts06 May 2024Allowed

Shyam Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0031

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 188, 269, 308, 323, 325, 341, 354
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High Courts06 May 2024Allowed

Annaram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 29, 37Evidence Act, 1872 — Section 27
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High Courts06 May 2024Allowed

Udailal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376(2)(N), 450
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High Courts06 May 2024Dismissed

Prem Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 323, 341Arms Act, 1959 — Section 4, 25
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High Courts06 May 2024Allowed

Shrawan Vishnoi Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0026

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 25, 29, 37Evidence Act, 1872 — Section 27
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High Courts03 May 2024Allowed

Sohanlal Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0024

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354D, 354D (2), 363, 376, 506Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 84
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High Courts03 May 2024Disposed Of

Nitesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0023

Code Of Criminal Procedure, 1973 — Section 70(2), 319, 397, 401, 446Indian Penal Code, 1860 — Section 120B, 395, 412
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