High Courts30 Apr 2024Dismissed
Narpat Dan Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0135
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37(1)(b), 42, 52A
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Rajasthan High Court judgments
44,813 judgments · page 41 of 2,241
High Courts30 Apr 2024Dismissed
Panna Ram And Others Vs Central Narcotics Bureau And Others
Rajasthan High Court · (2024) 04 RAJ CK 0134
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 15(b), 25, 37
High Courts29 Apr 2024Partly Allowed
Rajeev Kumar @ Vijay Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0133
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29
High Courts29 Apr 2024Dismissed
Mahendra Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0132
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts29 Apr 2024Allowed
Lekhraj Vs Union Of India
Rajasthan High Court · (2024) 04 RAJ CK 0131
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29, 37, 37(1)(b)(ii)
High Courts29 Apr 2024Allowed
Narain Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0130
Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Apr 2024Allowed
Yogesh Kumar @ Rinku Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0129
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 22, 29
High Courts29 Apr 2024Disposed Of
Vishnu Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0128
High Courts29 Apr 2024Allowed
Sunil Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0127
High Courts29 Apr 2024Disposed Of
Ramjan Khan Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0126
Code Of Criminal Procedure, 1973 — Section 446, 449(2)
High Courts29 Apr 2024Dismissed
Diwan Chand Vs Jai Bajrang Bali Jan Seva Samiti
Rajasthan High Court · (2024) 04 RAJ CK 0124
Limitation Act, 1963 — Section 5
High Courts25 Apr 2024Allowed
Shree Ram Banjara Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0123
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376D
High Courts25 Apr 2024Dismissed
Dinesh @ Vikky Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0122
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 323, 325, 341, 427
High Courts25 Apr 2024Allowed
Saksham Leela S Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 04 RAJ CK 0121
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 325, 452Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Apr 2024Allowed
Salim And Others Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 04 RAJ CK 0120
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(Va), 14AIndian Penal Code, 1860 — Section 34, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts25 Apr 2024Allowed
Mahendra Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0119
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(Va), 14AIndian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Apr 2024Allowed
Kishan Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 04 RAJ CK 0118
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
High Courts24 Apr 2024Dismissed
Satya Narayan Soni And Others Vs Rakesh And Others
Rajasthan High Court · (2024) 04 RAJ CK 0117
Code Of Civil Procedure, 1908 — Order 7 Rule 11Hindu Succession Act, 1956 — Section 6, 8
High Courts24 Apr 2024Dismissed
Kishan Lal Vs Vardishankar And Others
Rajasthan High Court · (2024) 04 RAJ CK 0116
Code Of Civil Procedure, 1908 — Order 7 Rule 11Rajasthan Panchayati Raj Act, 1994 — Section 109
High Courts24 Apr 2024Allowed
Ajay Singh Vs State Of Rajasthan And Others
Rajasthan High Court · (2024) 04 RAJ CK 0115
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14AIndian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 161, 439