CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 38 of 2,241

High Courts09 May 2024Allowed

Shyamlal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0097

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
Read judgment
High Courts09 May 2024Dismissed

Naurat Ram Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0096

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 344, 363, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6
Read judgment
High Courts09 May 2024Allowed

Pemaram Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0094

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 325, 326, 354, 436Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S)(10), 3(2)(S)
Read judgment
High Courts08 May 2024Allowed

Dev Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 323, 341
Read judgment
High Courts08 May 2024Allowed

Purshottam Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0051

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 25, 29, 37, 37(1)(b) (ii)
Read judgment