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Rajasthan High Court judgments

44,813 judgments · page 34 of 2,241

High Courts23 May 2024Allowed

Jagdish Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0171

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 29, 37, 37(1)(b) (ii)
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High Courts22 May 2024Allowed

Om Prakash Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0143

Code Of Criminal Procedure, 1973 — Section 439, 446Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 25, 37, 52A
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High Courts22 May 2024

Balu Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0142

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 37Code Of Criminal Procedure, 1973 — Section 161
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High Courts22 May 2024Allowed

Punma Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0141

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
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High Courts22 May 2024Allowed

Karna Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0138

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37, 37(1)(b) (ii)
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High Courts22 May 2024Allowed

Kalu Ram Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0137

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 344, 363, 366, 376 (2)(F)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(J)(II)(L), 6
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High Courts21 May 2024Allowed

Niyaju @ Nyaju Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0121

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 21Rajasthan Bovine Animal (Protection Of Slaughter And Regulation Of Temporary Migration Or Export) Act, 1995 — Section 5, 6, 8, 9
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High Courts21 May 2024Allowed

Vishnu Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0120

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323
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High Courts21 May 2024Allowed

Shahrukh Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0117

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 376(2)(n), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 5(I), 6
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High Courts21 May 2024Allowed

Arpit Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0116

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 344, 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 5(l), 6
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High Courts21 May 2024Allowed

Naresh Vs State Of Rajasthan And Others

Rajasthan High Court · (2024) 05 RAJ CK 0115

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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High Courts21 May 2024Allowed

Dharampal @ Dharma Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0114

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22Unlawful Activities (Prevention) Act, 1967 — Section 43D(5)
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