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Rajasthan High Court judgments

44,813 judgments · page 32 of 2,241

High Courts29 May 2024Allowed

Madan Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0155

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 18
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High Courts29 May 2024Allowed

Rampal Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0154

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25
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High Courts29 May 2024Allowed

Bhomaram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0153

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts29 May 2024Allowed

Sudhakar Rao Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0151

Code Of Criminal Procedure, 1973 — Section 311, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341
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High Courts29 May 2024Allowed

Prakash Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0150

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 216, 307Arms Act, 1959 — Section 4, 5, 25, 27
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High Courts29 May 2024Allowed

Ashok Vs Union Of India

Rajasthan High Court · (2024) 05 RAJ CK 0149

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
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High Courts28 May 2024Allowed

Ganpat @ Ankush Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0188

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiii), 8, 20, 22Arms Act, 1959 — Section 3, 25
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High Courts28 May 2024Dismissed

Imtiyaz Ahmed Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0187

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 392Arms Act, 1959 — Section 3, 25
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High Courts28 May 2024Allowed

Bhimsen Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0184

Code Of Criminal Procedure, 1973 — Section 174, 313, 374, 386, 386(b)(i)Indian Penal Code, 1860 — Section 302 Evidence Act, 1872 — Section 8
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High Courts27 May 2024Allowed

Vinod Kumar Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0200

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8,15, 18, 25, 37, 37(1)(b) (ii)
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High Courts27 May 2024Allowed

Omaram Vs State Of Rajasthan

Rajasthan High Court · (2024) 05 RAJ CK 0199

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29Code Of Criminal Procedure, 1973 — Section 439
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