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Rajasthan High Court judgments

44,813 judgments · page 30 of 2,241

High Courts06 Jun 2024Allowed

Dashrath Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0016

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 29
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High Courts06 Jun 2024Allowed

Nazam Khan Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0015

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 25
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High Courts05 Jun 2024Allowed

Punma Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts05 Jun 2024Allowed

Nahar Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
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High Courts05 Jun 2024Allowed

Gunesha Ram Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15
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High Courts04 Jun 2024Allowed

Vijesh Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0029

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
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High Courts04 Jun 2024Allowed

Pappu Bai Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
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High Courts03 Jun 2024Allowed

Rajjak Khan Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0012

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22Arms Act, 1959 — Section 3, 25
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High Courts03 Jun 2024Allowed

Ratan Lal Vs State Of Rajasthan

Rajasthan High Court · (2024) 06 RAJ CK 0011

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18
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