High Courts23 Jul 2024Allowed
Chhotulal S/O Motilal Vs Ghasi S/O Rama
Rajasthan High Court · (2024) 07 RAJ CK 1550
Indian Penal Code, 1860 - Section 223
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Rajasthan High Court judgments
44,813 judgments · page 28 of 2,241
High Courts22 Jul 2024Dismissed
Sumta Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1539
Constitution of India, 1950 - Article 226Urban Co-operative Banks, Employees Service Rules, 2006 - Rule 14
High Courts19 Jul 2024Disposed of
Gulzari Lal S/O Late Shri Banwari Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1549
Code of Criminal Procedure, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 7, 138, 141, 142
High Courts18 Jul 2024Disposed of
M/S Power Grid Corporation Of India Ltd. Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1548
Code of Civil Procedure, 1908 - Section 151, Order 8 Rule 1(3), Order 16 Rule 1(3), Order 7 Rule 14(3)
High Courts18 Jul 2024Allowed
Salendra Singh @ Chhinda Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1538
Central Goods and Service Tax Act, 2017 - Section 9, 9(3), 24, 95, 97, 98(2), 98(4), 100, 101(c)
High Courts16 Jul 2024Dismissed
Jai Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1537
Constitution of India, 1950 - Article 226
High Courts15 Jul 2024Allowed
Pura Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1536
Indian Stamp Act, 1899 - Section 45, 45(2)
High Courts12 Jul 2024Disposed of
Nand Singh Rathore Andors Vs State Of Raj And Anr Nand Singh Rathore Andors Vs. State Of Raj And Anr
Rajasthan High Court · (2024) 07 RAJ CK 1547
High Courts12 Jul 2024Dismissed
Banshi Lal Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1535
Income Tax Act, 1961 - Section 143(3), 260(A)
High Courts11 Jul 2024Allowed
Vidya Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1534
Constitution of India, 1950 - Article 21, 47
High Courts10 Jul 2024Disposed of
Dr Virendra Kshetrapal Vs Raj Tax Board Ajmer And Ors
Rajasthan High Court · (2024) 07 RAJ CK 1546
Code of Criminal Procedure, 1973 - Section 197, 200, 202Indian Penal Code, 1860 - Section 323, 341, 342, 504, 506
High Courts10 Jul 2024Dismissed
Ramnivas Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1533
Code of Criminal Procedure, 1973 - Section 311Negotiable Instruments Act, 1881 - Section 138
High Courts09 Jul 2024Disposed of
Priya Sharma Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1532
Code of Criminal Procedure, 1973 - Section 107, 116, 145, 146, 397, 397(2)
High Courts08 Jul 2024Allowed
Ram Kumar Vs Manish Kumar
Rajasthan High Court · (2024) 07 RAJ CK 1531
Code of Criminal Procedure, 1973 - Section 91Indian Penal Code, 1860 - Section 302
High Courts05 Jul 2024Disposed of
Kailash Chand Sharma Near Charbhuja Mandir Vs Commissioner Of Income Tax 1
Rajasthan High Court · (2024) 07 RAJ CK 1545
Code of Civil Procedure, 1908 - Section 35(A), Order 6 Rule 17, Order 1 Rule 10
High Courts05 Jul 2024Disposed of
Prakash Chandra Soni Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1530
Indian Penal Code, 1860 - Section 107, 324, 326, 341, 447Probation of Offenders Act, 1958 - Section 4
High Courts04 Jul 2024Disposed of
Satyaprakash Sankhala Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1529
Narcotic Drugs and Psychotropic Substances Act, 198 - Section 8, 21Code of Criminal Procedure, 1973 - Section 41(A)
High Courts03 Jul 2024Dismissed
Narayan Lal @ Narayan Nath Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1528
Indian Penal Code, 1860 - Section 120(B), 366, 376(D), 377, 382, 384, 511Code of Criminal Procedure, 1973 - Section 439
High Courts02 Jul 2024Rejected
Harpreet Singh @ Harry Vs State Of Rajasthan
Rajasthan High Court · (2024) 07 RAJ CK 1527
Narcotic Drugs and Psychotropic Substances Act, 198 - Section 8, 15, 25, 29, 37, 52(a)Code of Criminal Procedure, 1973 - Section 229, 439
High Courts01 Jul 2024Dismissed
Suo Moto In Re- Public Health - Protect The Present And Safeguard The Future From Food Adulteration Vs Union Of India
Rajasthan High Court · (2024) 07 RAJ CK 1544
Limitation Act, 1963 - Section 5