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Rajasthan High Court judgments

44,813 judgments · page 26 of 2,241

High Courts10 Sept 2024Allowed

Nahid Akthar Vs State Of Rajasthan

Rajasthan High Court · (2024) 09 RAJ CK 1127

Arms Act, 1959 - Section 14(1)(b)(ii)Arms Rules, 2016 - Rule 36, 36(4), 37Constitution of India, 1950 - Article 14, 19(1)(g), 226
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High Courts06 Sept 2024Disposed of

Ganpat Singh Vs State Of Rajasthan

Rajasthan High Court · (2024) 09 RAJ CK 1125

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 15, 21, 25, 37Code of Criminal Procedure, 1973 - Section 446
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High Courts04 Sept 2024Disposed of

Mala Ram Vs State Of Rajastha

Rajasthan High Court · (2024) 09 RAJ CK 1124

Indian Penal Code, 1860 - Section 120(B), 323, 384, 386, 406, 419, 420, 465, 466, 467, 468, 494, 498(A), 506
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High Courts30 Aug 2024Dismissed

Dayaram S/O Bhajan Lal, Vs State Of Rajasthan

Rajasthan High Court · (2024) 08 RAJ CK 1127

Protection of Women from Domestic Violence Act, 2005 - Section 23Code of Criminal Procedure, 1973 - Section 362Indian Penal Code, 1860 - Section 34, 323, 364
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High Courts29 Aug 2024Disposed of

Sunil Kumar Vs State Of Rajasthan

Rajasthan High Court · (2024) 08 RAJ CK 1143

Code of Criminal Procedure, 1973 - Section 399, 401(2), 399(2)Indian Penal Code, 1860 - Section 494, 498(A), 406, 493Dowry Prohibition Act, 1961 - Section 4
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High Courts27 Aug 2024Dismissed

Om Prakash Jain Vs State Of Rajasthan

Rajasthan High Court · (2024) 08 RAJ CK 1142

Indian Penal Code, 1860 - Section 34, 341, 323, 363, 342, 328, 365, 376, 376(D), 382, 506Code of Criminal Procedure, 1973 - Section 482
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