High Courts07 Oct 2024Allowed
Narendra Kanwar Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1197
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 22, 29, 52(a)Code of Criminal Procedure, 1973 - Section 100, 102(3)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 25 of 2,241
High Courts07 Oct 2024Disposed of
Universal Sompo General Insurance Co. Ltd. Vs Pushpa Kanwar
Rajasthan High Court · (2024) 10 RAJ CK 1196
Code of Criminal Procedure, 1973 - Section 446
High Courts07 Oct 2024Dismissed
Laxman Singh Adopte Son Of Shri Phool Singh Vs Sayar Singh Son Of Ramnath Singh
Rajasthan High Court · (2024) 10 RAJ CK 1188
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 189(2), 190, 301, 305, 324(4), 326(g), 331(3), 483
High Courts07 Oct 2024Disposed of
Bajaj Auto Finance Limited C/O P.L. Motors Limited Vs Raghunath (Deceased)
Rajasthan High Court · (2024) 10 RAJ CK 1187
Indian Penal Code, 1860 - Section 120(B), 420, 467, 468, 471Code of Criminal Procedure, 1973 - Section 156(3)
High Courts27 Sept 2024Disposed of
Salim Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1139
Indian Penal Code, 1860 - Section 458, 365, 363, 323, 366, 376, 361Code of Criminal Procedure, 1973 - Section 161, 164, 365
High Courts27 Sept 2024Disposed of
PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs PRATAP TECHNOCRATS PRIVATE LIMITED
Rajasthan High Court · (2024) 09 RAJ CK 1120
Indian Penal Code, 1860 - Section 120(B), 405, 406, 420Code of Criminal Procedure, 1973 - Section 156(3)
High Courts26 Sept 2024Disposed of
Pr Commissioner Of Income Tax Jaipur-Ii Vs Rajasthan Rajya Vidyut Utpadan Nigam Ltd
Rajasthan High Court · (2024) 09 RAJ CK 1119
High Courts25 Sept 2024Disposed of
Kalawati Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1138
Indian Penal Code, 1860 - Section 406, 498(A)
High Courts24 Sept 2024Dismissed
Yagyajeet Singh Chauhan Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1137
Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 302
High Courts23 Sept 2024Disposed of
Krishna Shekhawat Vs The State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1136
Legal Services Authorities Act, 1987 - Section 21Code of Civil Procedure, 1908 - Section 96
High Courts20 Sept 2024Disposed of
Laxminarayan Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1135
Indian Penal Code, 1860 - Section 34, 447Code of Criminal Procedure, 1973 - Section 91, 482
High Courts20 Sept 2024Disposed of
Manju Bai Meena D/O Kailash Chand Meena Vs The State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1118
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(1)(ia)(ib), 21, 25, 27Code of Civil Procedure, 1908 - Section 11
High Courts19 Sept 2024Disposed of
Shri Sanjeev Khokha S/O Shri (Late) R.K. Khokha Vs Union Of India
Rajasthan High Court · (2024) 09 RAJ CK 1117
Indian Penal Code, 1860 - Section 120(B), 406, 420, 494Code of Criminal Procedure, 1973 - Section 125, 125(3), 127Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35
High Courts19 Sept 2024Disposed of
Sapna Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1134
Code of Criminal Procedure, 1973 - Section 436, 439(2), 482Indian Penal Code, 1860 - Section 120(B), 109, 143, 201, 302, 323, 342, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts18 Sept 2024Dismissed
Abhilash Vs The New India Insurance Co. Ltd. And Ors
Rajasthan High Court · (2024) 09 RAJ CK 1133
Indian Penal Code, 1860 - Section 406, 498(A)Dowry Prohibition Act, 1961 - Section 4Code of Criminal Procedure, 1973 - Section 125
High Courts18 Sept 2024Disposed of
Vikas Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1132
Income-tax Act, 1961 - Section 132, 132 (A), 132(B), 153(B)
High Courts18 Sept 2024Disposed of
India Image Vs State Of Raj And Ors
Rajasthan High Court · (2024) 09 RAJ CK 1116
Constitution of India, 1950 - Article 25Indian Penal Code, 1860 - Section 141, 143, 427, 442, 448
High Courts18 Sept 2024Allowed
Babu Lal Sain And Anr Vs Board Of Revenue Ajmer And Ors
Rajasthan High Court · (2024) 09 RAJ CK 1115
Code of Criminal Procedure, 1973 - Section 439, 446Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 18, 37, 50, 52(A), 52(A)(2)
High Courts17 Sept 2024Allowed
Mukesh Kumar Khedar Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1131
Hindu Marriage Act, 1955 - Section 13, 13(B)
High Courts17 Sept 2024Disposed of
Jaswant Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 09 RAJ CK 1130
Constitution of India, 1950 - Article 226Rajasthan Goods & Service Tax (RGST)/Central Goods & Service Tax (CGST) Rules, 2017 - Rule 142, 142(1A), 142(2A)