High Courts19 Nov 2024Disposed of
Rajasthan Vidyut Vitran Nigam Limited Vs Somi Conveyors Beltings Limited
Rajasthan High Court · (2024) 11 RAJ CK 1293
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 23 of 2,241
High Courts18 Nov 2024Allowed
Kanchan Yadav Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1308
Rajasthan Tenancy Act, 1955 - Section 239, 239(1)
High Courts14 Nov 2024Disposed of
Yashpreet Dhruv S/O Shri Kailash Chand Sejwal Vs The Chairman
Rajasthan High Court · (2024) 11 RAJ CK 1292
High Courts14 Nov 2024Disposed of
Badri Prasad Meena Son Of Shri Moola Meena Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1291
Constitution of India, 1950 - Article 226(3)Indian Penal Code, 1860 - Section 147, 323, 341Probation of Offenders Act, 1907 - Section 3, 4, 12
High Courts14 Nov 2024Allowed
Narendra Kumar Mali Vs State Of Raj. And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1307
Constitution of India, 1950 - Article 141Motor Vehicles Act, 1988 - Section 146, 168
High Courts13 Nov 2024Dismissed
Bhawna Bohra Vs State Of Rajasthan And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1306
Rights of Persons with Disabilities Act, 2016 - Section 2(h), 2(r), 2(s), 3, 33, 34, 34(1)
High Courts13 Nov 2024Disposed of
Subhash Kashyap Vs State And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1305
High Courts12 Nov 2024Dismissed
Govind Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1304
High Courts12 Nov 2024Dismissed
Tara Chand Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1303
High Courts11 Nov 2024Dismissed
Krishan Kumar And Anr. Vs State Of Raj. And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1302
Constitution of India, 1950 - Article 226
High Courts11 Nov 2024Disposed of
Suo Motu- In The Matter Of Right To Health And Well Being Of Everyone Vs Union Of India
Rajasthan High Court · (2024) 11 RAJ CK 1290
High Courts07 Nov 2024Dismissed
Deepa Ram Vs State And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1301
High Courts06 Nov 2024Disposed of
Ranu Singh And Ors. Vs State And Ors.
Rajasthan High Court · (2024) 11 RAJ CK 1300
Constitution of India, 1950 - Article 226Rajasthan Civil Services (Pension) Rules, 1996 - Rule 53, 53(1), 53(2), 17
High Courts05 Nov 2024Dismissed
Shanti Lal Suthar Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1299
High Courts05 Nov 2024Dismissed
Rajesh Kumar S/O Shri Humla Vs State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1288
The Payment of Gratuity Act, 1972 - Section 4, 7(3)(A)
High Courts05 Nov 2024Disposed of
Ramesh Vs Manguram Through His Lrs And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1289
Rajasthan Land Revenue (Land Records) Rules, 1957 - Rule 173
High Courts04 Nov 2024Dismissed
Jodhpur Institute Of Engineering And Technology (Jiet) Vs Appellate Authority
Rajasthan High Court · (2024) 11 RAJ CK 1298
High Courts04 Nov 2024Dismissed
Smt. Sherly Jacob Vs Principal Secretary, Medical And Health Services Rajasthan, Jaipur
Rajasthan High Court · (2024) 11 RAJ CK 1297
Rajasthan Panchayati Raj Rules, 1996 - Rule 2(c), 5
High Courts04 Nov 2024Disposed of
M AND M GEMS Vs INCOME TAX OFFICER
Rajasthan High Court · (2024) 11 RAJ CK 1287
Rajasthan Civil Services (Pension) Rules, 1996 - Rule 50, 244
High Courts24 Oct 2024Allowed
Suo Motu- In The Matter Of Save The Rivers, Lakes And Water Bodies Vs Union Of India
Rajasthan High Court · (2024) 10 RAJ CK 1195
Indian Penal Code, 1860 - Section 153(a)Scheduled Castes & Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(r)(u)Code of Criminal Procedure, 1973 - Section 196