High Courts09 Jan 2025Disposed of
Kalyan Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1658
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 21 of 2,241
High Courts09 Jan 2025Disposed of
Raju Lal Nat Vs State Of Rajasthan And Ors.
Rajasthan High Court · (2025) 01 RAJ CK 1657
High Courts09 Jan 2025Disposed of
Karan Singh Charan Son Of Shri Bal Singh Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1641
Rajasthan Public Service Commission, 1976 - Rule 11, 16, 18, 20, 22
High Courts08 Jan 2025Disposed of
Pukhraj Purohit And Ors. Vs State Of Rajasthan And Ors.
Rajasthan High Court · (2025) 01 RAJ CK 1656
High Courts07 Jan 2025Disposed of
Sunil Kumar Nayak Vs State Of Rajasthan And Ors
Rajasthan High Court · (2025) 01 RAJ CK 1655
Rajasthan Panchayati Raj Act, 1994 - Section 89, 89(8)(A)
High Courts07 Jan 2025Disposed of
Bhajan Meena @ Bahadur S/O Shri Harphool Meena Vs The State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1640
Rajasthan Civil Services (CCA) Rules, 1958 - Rule 54
High Courts06 Jan 2025Disposed of
Sunil Vs Ostwal Phoschem (India) Ltd
Rajasthan High Court · (2025) 01 RAJ CK 1654
High Courts03 Jan 2025Disposed of
Smt.Santosh Sikhwal Vs State Of Rajasthan And Anr
Rajasthan High Court · (2025) 01 RAJ CK 1653
High Courts03 Jan 2025Disposed of
Kamla Damor Divorcee Vs State Bank Of Bikaner And Jaipur And Ors
Rajasthan High Court · (2025) 01 RAJ CK 1652
Indian Penal Code, 1860 - Section 419, 420, 465, 467, 468, 471, 120(B)
High Courts03 Jan 2025Disposed of
Shama Perveen Vs State And Anr.
Rajasthan High Court · (2025) 01 RAJ CK 1651
High Courts03 Jan 2025Disposed of
Nathu Lal Jaroli Vs State Water Reso. And Ors
Rajasthan High Court · (2025) 01 RAJ CK 1650
High Courts02 Jan 2025Disposed of
Krishan Kumar Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1649
High Courts21 Dec 2024Dismissed
Suo Motu - In The Matter Of Massive Fire Broke Out Vs Union Of India
Rajasthan High Court · (2024) 12 RAJ CK 1223
High Courts18 Dec 2024Disposed of
M/S. Galaxy Mining Pvt. Ltd., Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1224
High Courts18 Dec 2024Dismissed
Mohd. Soyab Khatri Son Of Shri Mohd. Iliyas Khatri Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1222
Constitution of India, 1950 - Article 14Rajasthan Civil Services (Classification, Control & Appeal) Rules, 1958 - Rule 13(2), 13(1)(a), 16, 22
High Courts17 Dec 2024Dismissed
Sailendra S/O Shri Krishan Lal Vs Union Of India
Rajasthan High Court · (2024) 12 RAJ CK 1235
Rajasthan Panchayati Raj Act, 1994 - Section 19, 19(1), 43Evidence Act, 1872 - Section 35Rajasthan Panchayti Raj (Election), Rules, 1994 - Rule 80
High Courts17 Dec 2024Dismissed
Jitendra Chhangani Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1234
Goods and Services Tax Act, 2017 - Section 6(1)
High Courts16 Dec 2024Allowed
Ishwar Singh Chouhan And Ors Vs State And Ors
Rajasthan High Court · (2024) 12 RAJ CK 1233
Income Tax Act, 1961 - Section 179, 179(1)
High Courts12 Dec 2024Allowed
Shamboo Singh Vs The State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1232
Rajasthan High Court Rules, 1952 - Rule 134
High Courts12 Dec 2024Dismissed
Mahendra Choudhary S/O Peera Ram Choudhary Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1221