High Courts20 Feb 2025Dismissed
Mani Ram Vs The State Of Rajasthan
Rajasthan High Court · (2025) 02 RAJ CK 0958
Constitution of India, 1950 - Article 136
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 19 of 2,241
High Courts20 Feb 2025Dismissed
Luvleena Vs State
Rajasthan High Court · (2025) 02 RAJ CK 0957
Rajasthan Tenancy Act, 1955 - Section 42, 42(B), 88, 175, 183(B)
High Courts19 Feb 2025Allowed
Satya Narayan Vs Uoi And Ors
Rajasthan High Court · (2025) 02 RAJ CK 0973
Central Goods and Services Tax Act, 2017 - Section 30
High Courts19 Feb 2025Dismissed
Gopal Ram Vs State Of Rajasthan
Rajasthan High Court · (2025) 02 RAJ CK 0956
Constitution of India, 1950 - Article 14, 16, 21, 39(A)
High Courts14 Feb 2025Allowed
Dheeraj Singh Parmar S/O Basant Singh Parmar Vs State Of Rajasthan
Rajasthan High Court · (2025) 02 RAJ CK 0972
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 35, 36, 63
High Courts13 Feb 2025Disposed of
PARAS MINES AND MINERALS Vs UNION OF INDIA
Rajasthan High Court · (2025) 02 RAJ CK 0971
Negotiable Instruments Act, 1881 - Section 138, 143(A), 148Income Tax Act, 1961 - Section 158(BE)Terrorist and Disruptive Activities (Prevention) Act, 1987 - Section 20(4)(BB)
High Courts13 Feb 2025Dismissed
Mangi Lal Dudhwal Vs State Of Rajasthan
Rajasthan High Court · (2025) 02 RAJ CK 0955
Constitution of India, 1950 - Article 225Rajasthan High Court Rules, 1952 - Section Rule 134
High Courts13 Feb 2025Disposed of
Vishnu Singh Rawat Vs State Of Rajasthan
Rajasthan High Court · (2025) 02 RAJ CK 0954
Constitution of India, 1950 - Article 14
High Courts13 Feb 2025Disposed of
SMT. KHATU Vs STATE AND ORS
Rajasthan High Court · (2025) 02 RAJ CK 0953
High Courts13 Feb 2025Disposed of
PADAM CHAND Vs L.I.C. And ORS
Rajasthan High Court · (2025) 02 RAJ CK 0952
Constitution of India, 1950 - Article 19(1)(B)Indian Penal Code, 1860 - Section 141, 143, 146, 147, 323, 342, 384, 447, 448, 504Code of Criminal Procedure, 1973 - Section 156(3)
High Courts11 Feb 2025Dismissed
JAMUNA PRASAD S/O LATE SHRI SUKH RAM Vs UNION OF INDIA
Rajasthan High Court · (2025) 02 RAJ CK 0970
Rajasthan Land Revenue Act, 1956 - Section 90(A)(7), 90(A)(8), 102(A)
High Courts05 Feb 2025Disposed of
Chairman And Managing Director Vs Ram Niwas Sharma Son Of Late Shri Rati Ram Sharma
Rajasthan High Court · (2025) 02 RAJ CK 0969
Rajasthan High Court Rules, 1952 - Section 375(4)Rajasthan Subordinate Office Ministerial Service Rules, 1999 - Rule 28
High Courts05 Feb 2025Disposed of
SUMAN BISHNOI Vs STATE OF RAJASTHAN
Rajasthan High Court · (2025) 02 RAJ CK 0951
Rajasthan Municipalities Act, 2009 - Section 11, 320, 322
High Courts05 Feb 2025Disposed of
GIRISH Vs STATE OF RAJASTHAN
Rajasthan High Court · (2025) 02 RAJ CK 0950
Panchayati Raj Act, 1994 - Section 84(10)
High Courts05 Feb 2025Dismissed
Rajesh Sharma Vs State Of Rajasthan
Rajasthan High Court · (2025) 02 RAJ CK 0949
Customs Act, 1962 - Section 130, 112(A)Central Excise Rules, 2002 - Rule 6, 17, 57(F)(3)
High Courts05 Feb 2025Disposed of
M/S Grain Energy Pvt. Ltd. Vs The Deputy Commissioner
Rajasthan High Court · (2025) 02 RAJ CK 0948
High Courts04 Feb 2025Disposed of
Harbans Lal Verma Son Of Shri Har Govind Vs Union Of India
Rajasthan High Court · (2025) 02 RAJ CK 0968
High Courts03 Feb 2025Allowed
Anandi Lal And Anr Vs State Of Raj And Or
Rajasthan High Court · (2025) 02 RAJ CK 0967
Indian Penal Code, 1860 - Section 302Prisoners Act, 1894 - Section 3, 3(1)Rajasthan Open Air Camp Rules, 1972 - Rule 2, 2(vi), 3(a), 4
High Courts30 Jan 2025Disposed of
Shrawan Singh Shekhawat Vs State Of Rajasthan
Rajasthan High Court · (2025) 01 RAJ CK 1672
High Courts30 Jan 2025Disposed of
Kabir Singh Vs Superintending Engineer
Rajasthan High Court · (2025) 01 RAJ CK 1671