High Courts03 Apr 2025Disposed of
Khushi Deora Vs The State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0610
Motor Vehicles Act, 1988 - Section 140, 166
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 17 of 2,241
High Courts03 Apr 2025Rejected
SAMINA BANO @ SALMA Vs DIRECTOR, ELEMENTARY EDUCATION
Rajasthan High Court · (2025) 04 RAJ CK 0609
Madhya Pradesh Land Revenue Code, 1959 - Section 131, 131(1), 131(2), 242, 257
High Courts02 Apr 2025Disposed of
Sayar Devi Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0608
Indian Penal Code, 1860 - Section 107, 109, 306, 500, 501, 504Code of Criminal Procedure, 1973 - Section 161
High Courts01 Apr 2025Dismissed
Dr. Anil Paliwal Vs State Of Rajasthan
Rajasthan High Court · (2025) 04 RAJ CK 0607
Constitution of India, 1950 - Article 356Code of Criminal Procedure, 1973 - Section 197(2), 197(1), 197
High Courts28 Mar 2025Disposed of
Management Committee, Bharatiya Vidya Bhavan Vidyashram Vs Jai Singh Meena, S/O Mr. Bhiva Ram Meena
Rajasthan High Court · (2025) 03 RAJ CK 0676
High Courts27 Mar 2025Disposed of
Neeraj Kanwar Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0689
High Courts27 Mar 2025Dismissed
M/S Herbicides India Ltd Vs Assistant Commissioner
Rajasthan High Court · (2025) 03 RAJ CK 0675
Code of Criminal Procedure, 1973 - Section 174, 161, 174, 202, 372, 378Indian Penal Code, 1860 - Section 107, 306
High Courts26 Mar 2025Disposed of
Shri Gandhi Ucch Madhayamik,Gu Vs R N G E I Tribunal
Rajasthan High Court · (2025) 03 RAJ CK 0674
High Courts25 Mar 2025Disposed of
Kalu Singh Vs State
Rajasthan High Court · (2025) 03 RAJ CK 0688
Constitution of India, 1950 - Article 226
High Courts21 Mar 2025Disposed of
Ganesh Narayan Nayak Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0687
Life Insurance Corporation of India Regulations, 1960 - Section 21, 24, 30, 39
High Courts19 Mar 2025Disposed of
Santosh Devi Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0686
Rajasthan Service Rules, 1951 - Rule 103C(2)(xi), 91(3), 59
High Courts19 Mar 2025Disposed of
Multimetals Limited Vs Deputy Commissioner Of Income Tax
Rajasthan High Court · (2025) 03 RAJ CK 0673
Indian Penal Code, 1860 - Section 147, 148, 149, 323, 341
High Courts19 Mar 2025Disposed of
Rajani Products Vs Bhagwan Das Harwani S/O Unknown
Rajasthan High Court · (2025) 03 RAJ CK 0672
Indian Penal Code, 1860 - Section 383, 384, 385, 506
High Courts18 Mar 2025Disposed of
Jasnath Vs Bheek Nath And Ors.
Rajasthan High Court · (2025) 03 RAJ CK 0685
High Courts18 Mar 2025Disposed of
Dhanraj Goyal S/O Shri Babulal Goyal Vs Union Of India
Rajasthan High Court · (2025) 03 RAJ CK 0671
Indian Penal Code, 1860 - Section 147, 148, 149, 341, 436, 283, 269, 270, 336, 188, 498(A), 406, 323, 354
High Courts17 Mar 2025Disposed of
Mamta Devi @ Mamta Kumari Suthar Vs The State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0684
Rajasthan Panchayati Raj Rules, 2011 - Rule 8Rajasthan Scheduled Areas Subordinate, Ministerial and Class-IV Service Rules, 2014 - Rule 31
High Courts17 Mar 2025Allowed
Bheemsen Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0683
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 27, 47, 47(2)
High Courts17 Mar 2025Disposed of
Rohit Sharma Vs State Of Rajasthan
Rajasthan High Court · (2025) 03 RAJ CK 0682
Constitution of India, 1950 - Article 21, 226Code of Criminal Procedure, 1973 - Section 273
High Courts12 Mar 2025Allowed
Ganesh Lal Parmar Vs Secretary (Admn.) Jodhpur Vidyut Vitran Nigam Limited
Rajasthan High Court · (2025) 03 RAJ CK 0681
Constitution of India, 1950 - Article 21, 22Code of Criminal Procedure, 1973 - Section 107, 151