High Courts11 Dec 2024Allowed
Ashok Kumar Sharma And Ors Vs State And Ors
Rajasthan High Court · (2024) 12 RAJ CK 1231
Constitution of India, 1950 - Article 14, 21
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 22 of 2,241
High Courts10 Dec 2024Dismissed
Prakshit Goswami And Anr Vs State And Ors
Rajasthan High Court · (2024) 12 RAJ CK 1230
Constitution of India, 1950 - Article 20(3)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 349, 528Indian Penal Code, 1860 - Section 120(B)
High Courts09 Dec 2024Allowed
Laxita Kumari Patidar Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1229
Constitution of India, 1950 - Article 21, 25, 38, 39(e), 41, 47
High Courts06 Dec 2024Dismissed
Om Prakash S/O Shri Premchand Vs State Of Rajasthan
Rajasthan High Court · (2024) 12 RAJ CK 1220
High Courts05 Dec 2024Allowed
State Vs Ramdin And Anr
Rajasthan High Court · (2024) 12 RAJ CK 1228
Rajasthan Land Revenue Act, 1956 - Section 101Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970 - Rule 14(4)
High Courts04 Dec 2024Disposed of
Smt. Leela Devi Vs State Of Raj. And Anr
Rajasthan High Court · (2024) 12 RAJ CK 1227
Constitution of India, 1950 - Article 14, 19, 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 166, 420, 467, 468, 471
High Courts03 Dec 2024Allowed
Devendra Prajapat Vs Union Of India
Rajasthan High Court · (2024) 12 RAJ CK 1226
Income Tax Act, 1961 - Section 148(A), 148(A)(d), 148(A)(b)
High Courts03 Dec 2024Allowed
Babulal Son Of Shri Ramchand Vs Chairman
Rajasthan High Court · (2024) 12 RAJ CK 1218
Code of Criminal Procedure, 1973 - Section 313, 378, 386Indian Penal Code, 1860 - Section 34, 201, 302, 304(B), 498(A)Indian Evidence Act, 1872 - Section 101, 106
High Courts02 Dec 2024Disposed of
Madhuban Goswami Vs State Of Raj. And Ors
Rajasthan High Court · (2024) 12 RAJ CK 1225
High Courts29 Nov 2024Disposed of
Oil And Natural Gas Corporation Limited Vs Ranjan Tak
Rajasthan High Court · (2024) 11 RAJ CK 1316
Motor Vehicles Act, 1988 - Section 163(A), 164
High Courts28 Nov 2024Disposed of
Ram Avtar And Ors Vs State And Ors
Rajasthan High Court · (2024) 11 RAJ CK 1314
Constitution of India, 1950 - Article 21, 39(A)Scheduled Caste and Scheduled Tribes Prevention of Atrocities Act, 1989 - Section 3(2)(v), 3(2)(va), 14(A)Indian Penal Code, 1860 - Section 37, 120(B), 201, 365
High Courts27 Nov 2024Allowed
Lalit Kumar Vs The State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1313
Constitution of India, 1950 - Article 265Rajasthan Municipalities Act, 2009 - Section 130, 131, 131(1)
High Courts26 Nov 2024Dismissed
Mangi Lal Kumhar Vs West Zone Cultural Centre
Rajasthan High Court · (2024) 11 RAJ CK 1312
Rajasthan Technical Education (Engineering) Service Rules, 2010 - Rule 36
High Courts26 Nov 2024Dismissed
Smt. Vali Devi @ Vali Bai Vs State Of Rajasthan And Ors.
Rajasthan High Court · (2024) 11 RAJ CK 1311
Code of Criminal Procedure, 1973 - Section 439, 439(1), 439(2)
High Courts25 Nov 2024Disposed of
Subrata Saha Vs The State Of Rajasthan
Rajasthan High Court · (2024) 11 RAJ CK 1310
Code of Criminal Procedure, 1973 - Section 174, 397, 401Indian Penal Code, 1860 - Section 120(b), 304(b), 498(a), 406Evidence Act, 1872 - Section 32, 113(b)
High Courts22 Nov 2024Allowed
Jagdish Prasad Son Of Shri Kalluram Vs Arvind Kumar Son Of Shri Thanduram
Rajasthan High Court · (2024) 11 RAJ CK 1296
High Courts22 Nov 2024Allowed
M/S Baba Minerals Vs Union Of India
Rajasthan High Court · (2024) 11 RAJ CK 1295
Rajasthan Panchayati Raj Rules, 1996 - Rule 283
High Courts20 Nov 2024Dismissed
Narendra Kumar Vs Union Of India
Rajasthan High Court · (2024) 11 RAJ CK 1309
Rajasthan Land Revenue Act, 1956 - Section 84, 84(a), 131, 132, 136
High Courts20 Nov 2024Disposed of
Akhilesh Kumar Bhatra Vs Income Tax Officer
Rajasthan High Court · (2024) 11 RAJ CK 1294