High Courts24 Oct 2024Dismissed
Vaibhav Lodha Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1211
Income Tax Act, 1961 - Section 80(JJAA), 260(A), 263
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Rajasthan High Court judgments
44,813 judgments · page 24 of 2,241
High Courts24 Oct 2024Disposed of
Vedprakash Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1210
Income Tax Act, 1961 - Section 43(B), 143(3), 260(A)
High Courts24 Oct 2024Allowed
Chalakdan Charan Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1209
High Courts24 Oct 2024Allowed
Mohh. Israr Alias Kallu S/O Mohd. Muak Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1194
Constitution of India, 1950 - Article 14, 15, 16, 19, 21, 226Rajasthan Ayurvedic, Unani, Homeopathy and Naturopathy Subordinate Service Rules, 1966 - Rule 9, 16
High Courts23 Oct 2024Allowed
Saini Stone Building Materials G-25 Vs The State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1193
Consumer Protection Act, 2019 - Section 72Code of Criminal Procedure, 1973 - Section 205, 256
High Courts22 Oct 2024Allowed
State Of Raj And Ors Vs Bharat Lal Tailor
Rajasthan High Court · (2024) 10 RAJ CK 1192
Rajasthan Sales Tax Act, 1994 - Section 10(1)(b), 11(b), 25(1), 26(1), 29(8)(b), 58, 58(1), 85
High Courts19 Oct 2024Disposed of
Priti Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1208
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 25, 35, 67
High Courts19 Oct 2024Disposed of
Premchand Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1207
High Courts19 Oct 2024Dismissed
Siyaram Singh S/O Shri Natthi Singh Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1191
Indian Penal Code, 1860 - Section 120(B), 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 7, 13(1)(A), 13(1)(C)(D), 13(2)Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 233
High Courts18 Oct 2024Dismissed
Dinesh @ Diniya Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1206
High Courts18 Oct 2024Dismissed
Shilpa Raj Kundra Vs State And Anr
Rajasthan High Court · (2024) 10 RAJ CK 1205
Mineral Concession Rules, 1960 - Rule 26
High Courts16 Oct 2024Allowed
Nitisha Choudhary Vs The State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1204
Rajasthan Service Rules, 1951 - Rule 170Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 - Rule 14Central Civil Services (Pension) Rules, 1972 - Rule 9
High Courts15 Oct 2024Allowed
Rang Nath Gaggar Vs State And Ors
Rajasthan High Court · (2024) 10 RAJ CK 1190
Indian Penal Code, 1860 - Section 34, 302, 449Arms Act, 1959 - Section 3, 25, 27Code of Criminal Procedure, 1973 - Section 161, 439, 446
High Courts10 Oct 2024Dismissed
Sanjay Malik Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1203
Rajasthan Judicial Service Rules, 2010 - Rule 33, 33(i)(b)
High Courts10 Oct 2024Disposed of
C.T.O.,Suratgarh Vs M/S Ex.Engineer,Border Fencing Div.
Rajasthan High Court · (2024) 10 RAJ CK 1202
High Courts10 Oct 2024Allowed
Kamlesh, S/O Kishan Lal Vs Ram Sahai, S/O Sukha Ram
Rajasthan High Court · (2024) 10 RAJ CK 1189
Prevention of Corruption Act, 1988 - Section 7, 17(a)Indian Penal Code, 1860 - Section 120(b), 201, 384, 420, 467, 468, 471Code of Criminal Procedure, 1973 - Section 151
High Courts09 Oct 2024Disposed of
Ram Chandra Bisu Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1201
Constitution of India, 1950 - Article 21Indian Penal Code, 1860 - Section 120(b), 406, 409, 420, 467, 468, 471, 477(a)Prize Chits and Money Circulation Schemes (Banning) Act, 1978 - Section 6
High Courts09 Oct 2024Disposed of
Mahesh Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1200
Indian Penal Code, 1860 - Section 406, 420Code of Criminal Procedure, 1973 - Section 446
High Courts08 Oct 2024Disposed of
Jagdish Kumar Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1199
Indian Penal Code, 1860 - Section 120(b), 420, 467, 468Code of Criminal Procedure, 1973 - Section 156, 156(3)
High Courts08 Oct 2024Allowed
Rupa Ram Vs State Of Rajasthan
Rajasthan High Court · (2024) 10 RAJ CK 1198
Indian Penal Code, 1860 - Section 34, 354(a), 376, 376(D), 376(2)(n), 450Protection of Children from Sexual Offences Act, 2012 - Section 3(1)(r), 3(1)(s), 3(2)(va)